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Patna High Court judgments, 1945

189 judgments · page 10 of 10

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High Courts22 Jan 1945

Hanuman Bhagat Vs Bimola Prasad Chatterji and Others

Patna High Court · AIR 1945 Patna 337

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High Courts22 Jan 1945

Narsing Prasad Singh and Others Vs Ramcharitar Singh and Others

Patna High Court · AIR 1945 Patna 297

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High Courts22 Jan 1945

Surpat Singh and Others Vs Sheo Prasad Gupta

Patna High Court · AIR 1945 Patna 300

Transfer of Property Act, 1882 — Section 108(e)
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High Courts19 Jan 1945

Lala Mathur Prasad Vs Pitambar Singh

Patna High Court · AIR 1945 Patna 362

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 465, 471
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High Courts17 Jan 1945

Jagat Kishore Prasad Narain Singh Vs Smt. Girja Kishori Devi

Patna High Court · AIR 1945 Patna 361

Court Fees Act, 1870 — Section 5
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High Courts17 Jan 1945

COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MAHARANI GYAN MANJURI KUARI.

Patna High Court · AIR 1945 Patna 205 : (1945) 13 ITR 55

Income Tax Act, 1922 — Section 9Income Tax Act, 1961 — Section 14(1)
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High Courts11 Jan 1945

Raja Kamakshya Narain Singh Vs Bhuramull and Others

Patna High Court · AIR 1946 Patna 154

Cess Act, 1880 — Section 72Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 1
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High Courts10 Jan 1945

Bibi Sayeeda Khatoon Vs Bishundeo Singh

Patna High Court · AIR 1945 Patna 268

Bihar Tenancy Act, 1885 — Section 148(g), 158AA
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High Courts03 Jan 1945

Chandra Sekhar Missir Vs Jagarnath Singh and Others

Patna High Court · AIR 1945 Patna 313

Bihar Tenancy Act, 1885 — Section 11, 13
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