High Courts05 Mar 1945
Mandhata Jha and Others Vs Muni Lal Thakur and Others
Patna High Court · AIR 1946 Patna 199
Bihar Money Lenders Act, 1938 — Section 13, 14
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 9 of 10
High Courts05 Mar 1945
Chintaman Rai and Others Vs Emperor
Patna High Court · AIR 1945 Patna 388
Criminal Procedure Code, 1898 (CrPC) — Section 283Penal Code, 1860 (IPC) — Section 214, 302
High Courts23 Feb 1945
Haragopal Nandy Chowdhry and Another Vs Deoniti Prasad Singh and Others
Patna High Court · AIR 1945 Patna 404
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts22 Feb 1945
Jhaman Mahton Vs Amrit Mahton and Others
Patna High Court · AIR 1946 Patna 62
Registration Act, 1908 — Section 72, 76, 77
High Courts19 Feb 1945
Jamuna Prasad Upadhaya Vs Bulaki Lal Pandey and Others
Patna High Court · AIR 1945 Patna 390
Bihar Tenancy Act, 1885 — Section 173, 173(2)
High Courts16 Feb 1945
Kailash Chandra Pradhan Vs Rajani Kanta Panda and Another
Patna High Court · AIR 1945 Patna 298
Limitation Act, 1963 — Article 144, 44
High Courts14 Feb 1945
Sarabdeva Prasad Vs Dwarka Prasad
Patna High Court · AIR 1946 Patna 59
Limitation Act, 1963 — Section 19, 20
High Courts07 Feb 1945
Deokinandan Prosad Vs Aghorenath Banerji and Others
Patna High Court · AIR 1945 Patna 400
Transfer of Property Act, 1882 — Section 8
High Courts06 Feb 1945
Sarat Chandra Ghosh Vs Jamuna Prasad Bhagat and Others
Patna High Court · AIR 1945 Patna 289
High Courts06 Feb 1945
Barhu Mahto and Another Vs Srimati Jasoda Devi
Patna High Court · AIR 1945 Patna 426
Transfer of Property Act, 1882 — Section 100, 92
High Courts05 Feb 1945
Sajib Mian Vs Lango Uraon and Another
Patna High Court · AIR 1946 Patna 207
Chotanagpur Tenancy Act, 1908 — Section 48
High Courts31 Jan 1945
Mohamad Ali Vs Karji Kondho Rayaguru
Patna High Court · AIR 1945 Patna 286
Contract Act, 1872 — Section 248Partnership Act, 1932 — Section 30, 69
High Courts30 Jan 1945
Kula Chandra Dutt Vs Emperor
Patna High Court · AIR 1946 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 107, 561A
High Courts29 Jan 1945
Debendra Nath Giri Vs Smt. Trinayani Dasi
Patna High Court · AIR 1945 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 60
High Courts26 Jan 1945
Sri Thakur Radha Krishnaji Vs Ramkhelawan Singh and Others
Patna High Court · AIR 1945 Patna 179
High Courts25 Jan 1945
Ullasmoni Dasi and Others Vs Sukhomani Dasi
Patna High Court · AIR 1945 Patna 311
Evidence Act, 1872 — Section 92
High Courts24 Jan 1945
Kedar Nath Sahu and Others Vs Parsidh Singh and Others
Patna High Court · AIR 1945 Patna 398
Bihar Tenancy Act, 1885 — Article 6, 184(1)Limitation Act, 1963 — Section 29(2)
High Courts24 Jan 1945
Ajodhya Singh Vs Sir Kameshwar Singh Bahadur
Patna High Court · AIR 1945 Patna 288
High Courts23 Jan 1945
Mahanth Ramsaroop Dass Vs Ramrachhaya Prasad Singh @ Harangi Singh
Patna High Court · AIR 1945 Patna 326
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(1), 92