High Courts26 Apr 1945
Firm Ganesh Das Ram Gopal Vs Jamuna Das and Others
Patna High Court · AIR 1945 Patna 385
Transfer of Property Act, 1882 — Section 106, 110
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 7 of 10
High Courts26 Apr 1945
Ram Bujhawan Singh and Others Vs Ram Ranvijoy Prasad Singh
Patna High Court · AIR 1945 Patna 475
Bihar Tenancy Act, 1885 — Section 21(1)Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Apr 1945
Firm Matrumall Satnarain and Others Vs Mt. Rami
Patna High Court · AIR 1945 Patna 463
Bihar House Rent Control Order, 1942 — Section 13Transfer of Property Act, 1882 — Section 106
High Courts24 Apr 1945
Hymayun Reza Chaudhary and Another Vs Harendra Nath Das and Others
Patna High Court · AIR 1945 Patna 447
Cess Act, 1880 — Section 41(2)
High Courts23 Apr 1945
Loknath Singh and Others Vs Chhotan Barhi and Another
Patna High Court · AIR 1946 Patna 22
Criminal Procedure Code, 1898 (CrPC) — Section 144Registration Act, 1908 — Section 17
High Courts23 Apr 1945
Prabhu Missir Vs Dome Mahto
Patna High Court · AIR 1946 Patna 138
Bihar Tenancy (Amendment) Act, 1937 — Section 112A, 112A(1)(a)
High Courts19 Apr 1945
Sanatan Senapati Vs Emperor
Patna High Court · AIR 1945 Patna 489
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467, 471
High Courts18 Apr 1945
Dulhin Sunderbati Kuer Vs Sukhdeo Singh and Another
Patna High Court · AIR 1946 Patna 120
Limitation Act, 1963 — Section 21(3)
High Courts18 Apr 1945
Raghubir Sahu Vs Ajodhya Sahu and Others
Patna High Court · AIR 1945 Patna 482
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Stamp Act, 1899 — Article 45
High Courts18 Apr 1945
Baijnath Mahto @ Baijnath Gope Vs Emperor
Patna High Court · AIR 1946 Patna 109
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 411
High Courts12 Apr 1945
Sardar Dalip Singh Vs Governor of Bihar
Patna High Court · AIR 1945 Patna 444
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(a), 561A
High Courts11 Apr 1945
Gangadhar Sahu Vs Emperor
Patna High Court · AIR 1946 Patna 107
Criminal Procedure Code, 1898 (CrPC) — Section 4Defence of India Rules, 1962 — Rule 81(4)
High Courts06 Apr 1945
Jagannath Misra Vs Ram Chandra Deo
Patna High Court · AIR 1945 Patna 450
Penal Code, 1860 (IPC) — Section 500, 504
High Courts03 Apr 1945
Premsukh Das and Others Vs Satyanarain Singh and Others
Patna High Court · AIR 1945 Patna 485
High Courts03 Apr 1945
Dwarka Nath Sen Vs Dhanoo Gope and Others
Patna High Court · AIR 1945 Patna 320
Bihar Tenancy Act, 1885 — Section 112A, 112A(1)