High Courts25 Oct 1945
Mt. Ramjhari Kuer and Others Vs Deyanand Singh and Others
Patna High Court · AIR 1946 Patna 278
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 3 of 10
High Courts23 Oct 1945
Bibi Soghra Vs Emperor
Patna High Court · AIR 1948 Patna 77
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts11 Oct 1945
Bindhyachal Prasad Varma Vs Madho Singh and Others
Patna High Court · AIR 1946 Patna 330
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts11 Oct 1945
Mahadeo Prasad Jayaswal Vs Emperor
Patna High Court · AIR 1946 Patna 1
Defence of India Act, 1939 — Section 2(1)Evidence Act, 1872 — Section 114, 114(e)
High Courts11 Oct 1945
Sm. Jamuna Devi Vs Mangal Das and Others
Patna High Court · AIR 1946 Patna 306
Civil Procedure Code, 1908 (CPC) — Section 65, 73Transfer of Property Act, 1882 — Section 52
High Courts10 Oct 1945
Suraj Narain Prasad Vs Jamil Ahmad and Another
Patna High Court · AIR 1946 Patna 385
Civil Procedure Code, 1908 (CPC) — Section 47Defence of India Act, 1971 — Section 14
High Courts08 Oct 1945
Ram Charan Rai and Others Vs Emperor
Patna High Court · AIR 1946 Patna 242
Criminal Procedure Code, 1898 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 149, 34
High Courts20 Sept 1945
Chunku Manjhi and Others Vs Bhabani Majhan and Others
Patna High Court · AIR 1946 Patna 218
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts20 Sept 1945
Dorik Gope and Others Vs Emperor
Patna High Court · AIR 1946 Patna 251
Penal Code, 1860 (IPC) — Section 149, 324
High Courts20 Sept 1945
Jatru Pahan and Another Vs Ambikajit Prasad
Patna High Court · AIR 1946 Patna 214
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 10
High Courts19 Sept 1945
Rameshar Mistri Vs Babulal Pandit
Patna High Court · AIR 1946 Patna 97
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Sept 1945
Balgobind Prasad and Others Vs Lila Kuer and Another
Patna High Court · AIR 1946 Patna 202
Limitation Act, 1963 — Article 144, 16
High Courts18 Sept 1945
Kishun Prasad Vs Hardwar Singh and Others
Patna High Court · AIR 1946 Patna 184
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Sept 1945
Amir Mahton and Others Vs Sheopujan Missir and Another
Patna High Court · AIR 1946 Patna 231
Bengal Tenancy Act, 1885 — Section 157
High Courts18 Sept 1945
Puran Mahton Vs Bhogo Mahton and Others
Patna High Court · AIR 1946 Patna 81
Transfer of Property Act, 1882 — Section 54, 83
High Courts18 Sept 1945
Ramasan Rai Vs Raghunath Sahu and Another
Patna High Court · AIR 1946 Patna 190
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts17 Sept 1945
Haria Dusadh and Another Vs Emperor
Patna High Court · AIR 1946 Patna 239
Penal Code, 1860 (IPC) — Section 395, 412
High Courts14 Sept 1945
Pradip Chaudhry and Others Vs Emperor
Patna High Court · AIR 1946 Patna 235
Penal Code, 1860 (IPC) — Section 147, 148