High Courts21 Nov 1979Dismissed
Balpan Mahton and Another Vs Jadav Nath Deogharia and Others
Patna High Court · AIR 1980 Patna 156
Bihar Land Reforms Act, 1950 — Section 14, 4, 6(1)Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1979
161 judgments · page 2 of 9
High Courts19 Nov 1979Dismissed
Dorik Mahto and Another Vs State of Bihar and Others
Patna High Court · AIR 1980 Patna 163
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 59A
High Courts19 Nov 1979Allowed
Sitaram Singh and Others, etc. Vs State of Bihar and Another, etc.
Patna High Court · AIR 1980 Patna 257 : (1980) PLJR 227
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 116(6), 117, 251
High Courts19 Nov 1979Allowed
Basgit Dasaundhi Vs Harakh Dasaundhi and Others
Patna High Court · AIR 1980 Patna 91 : (1980) PLJR 286
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(9), 4(1)
High Courts19 Nov 1979Allowed
Awadhesh Rai and Another Vs State of Bihar
Patna High Court · (1981) 29 BLJR 33
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Nov 1979Allowed
Tata Iron and Steel Co. Ltd. Vs Bir Singh and Another
Patna High Court · AIR 1982 Patna 130 : (1998) PLJR 273 : (1982) PLJR 273
Civil Procedure Code, 1908 (CPC) — Section 60Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10, 17, 2, 6
High Courts15 Nov 1979Allowed
Syed Ibrahim Hussain Vs The State of Bihar and Others
Patna High Court · AIR 1980 Patna 104
Bihar and Orissa Municipal Survey Act, 1920 — Section 15, 9Bihar and Orissa Municipal Survey Rules — Rule 15
High Courts12 Nov 1979
Heckett Engineering Co. (India Branch) Vs Commissioner of Income Tax Commissioner of Income Tax Vs Heckett Engineering Co. (India Branch)
Patna High Court · (1979) 11 PAT CK 0006
Companies (Profits) Surtax Act, 1964 — Section 2(9)Income Tax Act, 1961 — Section 297(2)Super Profits Tax Act, 1963 — Section 2(10)
High Courts10 Nov 1979Dismissed
Dorik Mahto and Another Vs The State of Bihar and Others
Patna High Court · (1980) PLJR 239
Civil Procedure Code, 1908 (CPC) — Section 108, 146Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 27, 28, 30
High Courts08 Nov 1979
Commissioner of Income Tax Vs Bhagwan Das Gopal Prasad
Patna High Court · (1983) 139 ITR 430
Income Tax Act, 1961 — Section 184
High Courts07 Nov 1979
Commissioner of Income Tax Vs Lal Babu
Patna High Court · (1980) 15 CTR 173 : (1980) 122 ITR 1006
Income Tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 139, 139(1), 271(1), 61, 62
High Courts07 Nov 1979
Commissioner of Income Tax Vs P.A. Patel
Patna High Court · (1981) 127 ITR 390
Income Tax Act, 1961 — Section 271(1), 64
High Courts30 Oct 1979Dismissed
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · AIR 1980 Patna 271 : (1980) PLJR 25
Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 7, 7(1), 74, 75, 76Constitution of India, 1950 — Article 226, 227
High Courts30 Oct 1979
Commissioner of Income Tax Vs Ram Gopal Rajgarhia
Patna High Court · (1980) 15 CTR 312 : (1980) 123 ITR 693
Income Tax Act, 1961 — Section 256(1)
High Courts29 Oct 1979Dismissed
Jailok Thakur and Others Vs State of Bihar
Patna High Court · AIR 1980 Patna 126 : (1980) PLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 468, 469, 469(1)
High Courts26 Oct 1979
Laxmi Narain Gupta Vs Commissioner of Income Tax
Patna High Court · (1980) 15 CTR 306 : (1980) 124 ITR 94
Income Tax Act, 1961 — Section 256(1), 68
High Courts25 Oct 1979Allowed
Sachida Prasad Singh Vs Giraja Prasad Singh and Nagendra Narayan Singh
Patna High Court · (1980) PLJR 191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)
High Courts24 Oct 1979
Sarkar Vs M.R.T. and Special Maintenance and Others
Patna High Court · (1980) CriLJ 948
Criminal Procedure Code, 1973 (CrPC) — Section 410, 468, 473, 482
High Courts24 Oct 1979Allowed
Ramrup Rai Vs Mst. Gheodhari Kuer and Others
Patna High Court · AIR 1980 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 35, 11, 47
High Courts24 Oct 1979
Ishwar Prasad Chhauchharia Vs State of Bihar
Patna High Court · (1980) 123 ITR 579 : (1977) 10 PLJR 162
Criminal Procedure Code, 1973 (CrPC) — Section 342Income Tax Act, 1961 — Section 141, 271(1)Penal Code, 1860 (IPC) — Section 193, 467, 467