High Courts02 Jan 1979
Jainarain Sharma Vs Mahanth Pandey and Others
Patna High Court · (1980) CriLJ 57
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 307, 322, 395, 420
