High Courts20 Feb 1979Dismissed
Hira Sharma Vs Hakim Habibullah
Patna High Court · AIR 1979 Patna 232
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3), 115
COURT ARCHIVE
Patna High Court judgments, 1979
161 judgments · page 8 of 9
High Courts20 Feb 1979Dismissed
Palat Sahni and Another Vs Ram Padarath Singh and Others
Patna High Court · AIR 1979 Patna 210
Bihar Panchayat Election Rules, 1959 — Rule 31Constitution of India, 1950 — Article 326
High Courts19 Feb 1979Allowed
Smt. Rampati Devi and Another Vs Mt. Chandrika Devi and Others
Patna High Court · AIR 1979 Patna 314
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 Feb 1979Allowed
Mathura Singh Vs Mathura Pd. Singh and Others
Patna High Court · AIR 1979 Patna 212
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Feb 1979
Awadhesh Mahto and Others Vs State of Bihar
Patna High Court · (1979) 02 PAT CK 0001
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 173, 18, 221, 224
High Courts31 Jan 1979
Shivanandan Roy and Others Vs The State of Bihar and Others
Patna High Court · (1979) PLJR 475
Bihar Tenancy Act, 1885 — Section 48E, 48E(8), 48F
High Courts24 Jan 1979
Anugrah Narain Sinha Vs The Chairman and Managing Director, United Commercial Bank and Others
Patna High Court · (1979) PLJR 521
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19, 19(2)(d)
High Courts18 Jan 1979Dismissed
Kedar Mahto and Others Vs Chhathoo Singh and Others
Patna High Court · AIR 1979 Patna 213
Limitation Act, 1908 — Article 142
High Courts17 Jan 1979
Sayed Sadat Abdul Masud Vs Commissioner of Income Tax
Patna High Court · (1979) 9 CTR 316 : (1979) 118 ITR 939
Income Tax Act, 1961 — Section 256(1)
High Courts12 Jan 1979
Syed Sadique Imam and Others Vs Commissioner of Income Tax
Patna High Court · (1979) 117 ITR 62
Income Tax Act, 1961 — Section 22, 23, 256(1)
High Courts11 Jan 1979Allowed
Umeshwar Sharma Vs The Special Secretary, Education Department, Govt. of Bihar and Others
Patna High Court · AIR 1979 Patna 215
Bihar Madhyamik Shiksha Board Act — Section 63(7)Constitution of India, 1950 — Article 226
High Courts09 Jan 1979Allowed
Sharda Prasad Karansheel Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 191
Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2, 5, 5(1), 5(2), 5(3)
High Courts09 Jan 1979Allowed
Ramjee Prasad and Others Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 234 : (1979) PLJR 185
Bihar Agricultural Produce Markets Act, 1960 — Section 18, 21, 4(1), 4(2), 52Bihar Agricultural Produce Markets Rules, 1975 — Rule 66Constitution of India, 1950 — Article 277, 372, 372(1)
High Courts08 Jan 1979
Lakhan Prasad Gupta Vs State of Bihar
Patna High Court · (1980) CriLJ 537
Essential Commodities Act, 1955 — Section 11
High Courts05 Jan 1979
State of Bihar Vs Mahtab Hussain and Others
Patna High Court · (1979) PLJR 508
Criminal Procedure Code, 1973 (CrPC) — Section 373Limitation Act, 1963 — Section 5
High Courts04 Jan 1979Allowed
Raghunath Prasad Vs Baijnath Dwivedi
Patna High Court · AIR 1979 Patna 199 : (1979) PLJR 193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Provincial Insolvency Act, 1920 — Section 33, 33(1), 33(3)
High Courts04 Jan 1979Allowed
Ashok Industries and Others Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 217
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1), 27(3)Constitution of India, 1950 — Article 226
High Courts04 Jan 1979Allowed
Haji Syed Mohammad Hussain Vs State of Bihar and Others
Patna High Court · AIR 1979 Patna 103 : (1979) PLJR 380
Waqf Act, 1954 — Section 43, 43(1), 44, 45, 46
High Courts03 Jan 1979Dismissed
Mst. Dhanti Devi and Others Vs Kartar Singh and Another
Patna High Court · AIR 1980 Patna 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 22 Rule 3Evidence Act, 1872 — Section 115
High Courts03 Jan 1979
Shri Ayodhya Paswan Vs Union of India and Others
Patna High Court · (1979) PLJR 197
Constitution of India, 1950 — Article 226, 227, 311