High Courts12 Nov 1993Dismissed
Arun Dutt Vs Upendra Kumar Singh and Others
Patna High Court · (1993) 2 BLJR 1380
Civil Procedure Code, 1908 (CPC) — Section 10, 151
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 3 of 21
High Courts11 Nov 1993
COMMISSIONER OF INCOME TAX Vs SMT. KAMLA DEVI RATHI.
Patna High Court · (1993) 11 PAT CK 0012
High Courts11 Nov 1993
Commissioner of Income Tax Vs Smt. Kamla Devi Rathi
Patna High Court · (1993) 11 PAT CK 0003
High Courts10 Nov 1993Dismissed
Ram Naresh Singh Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 783
Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts10 Nov 1993Dismissed
Suresh Tripathi and Ramesh Chaubey Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0014
High Courts10 Nov 1993Dismissed
Krishnadeo Singh Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0007
Bihar Service Code, 1952 — Rule 100Penal Code, 1860 (IPC) — Section 302
High Courts09 Nov 1993Dismissed
Amalgamated Drugs and Pharmaceuticals Pvt. Ltd. and Another Vs State of Bihar and Another
Patna High Court · (1993) 11 PAT CK 0011
High Courts09 Nov 1993Dismissed
Amalgamated Drugs and Pharmaceuticals Private Limited and Another Vs State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0006
High Courts09 Nov 1993
Deena Nath Rai and Others Vs Haridwar Rai and Others
Patna High Court · (1993) 2 BLJR 1395
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts04 Nov 1993
Kamla Singh and Others Vs Dev Nath Singh and Another
Patna High Court · (1994) 42 BLJR 687 : (1994) 1 PLJR 282
High Courts03 Nov 1993Dismissed
Blue Chip Investment Consultants Stock and Share Brokers Vs Tata Share Registry Limited and Others
Patna High Court · (1993) 11 PAT CK 0004
High Courts03 Nov 1993Dismissed
Blue Chip Investment Consultants, Stock and Share Brokers Vs Tata Share Registry Ltd. and Others
Patna High Court · (1993) 11 PAT CK 0001
High Courts15 Oct 1993
Food Corporation of India, Patna Vs The Commissioner of Commercial Taxes, Bihar, Patna
Patna High Court · (1993) 2 PLJR 625
Food Corporations Act, 1964 — Section 10, 21, 3, 38, 4Income Tax Act, 1961 — Section 40A(3)
High Courts15 Oct 1993Dismissed
Bihar State Co-operative Marketing Union Ltd. and Another Vs Indian Farmers Fertilizer Co-operative Ltd. and Others
Patna High Court · (1993) 10 PAT CK 0017
High Courts15 Oct 1993Dismissed
Bihar State Co-operative Marketing Union Ltd. and another Vs Indian Farmers Fertilizer Co-operative Ltd. and Others
Patna High Court · (1993) 10 PAT CK 0011
Constitution of India, 1950 — Article 12, 14, 32Multi-State Cooperative Societies Act, 1984 — Section 74
High Courts15 Oct 1993Dismissed
Bihar State Road Transport Corporation Vs Nita Rampal and Another
Patna High Court · (1995) ACJ 870
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts15 Oct 1993
Bihar State R.T.C. Vs Nita Ram Pal and Another
Patna High Court · (1994) 1 ACC 553
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 110A
High Courts15 Oct 1993
Nand Kumar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1993) 10 PAT CK 0002
High Courts13 Oct 1993Dismissed
Rakesh Ranjan Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 798
High Courts13 Oct 1993
Radha Shayam Pathak Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 779
Constitution of India, 1950 — Article 14, 311, 311(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304