COURT ARCHIVE

Patna High Court judgments, 1993

410 judgments · page 21 of 21

High Courts20 Jan 1993

Mannu Kumar Vs State of Bihar and Others

Patna High Court · (1993) 01 PAT CK 0011

High Courts20 Jan 1993Dismissed

Patna High Court · (1993) 2 PLJR 221

All India Council for Technical Education Act, 1987 — Section 2(g), 2(h)Constitution of India, 1950 — Article 14

High Courts20 Jan 1993Dismissed

Patna High Court · (1993) 01 PAT CK 0004

High Courts19 Jan 1993Dismissed

Patna High Court · (1993) 01 PAT CK 0016

High Courts13 Jan 1993Dismissed

Patna High Court · (1993) 01 PAT CK 0002

High Courts12 Jan 1993Allowed

Patna High Court · (1993) 01 PAT CK 0008

High Courts08 Jan 1993Allowed

Patna High Court · (1993) 1 PLJR 446

High Courts07 Jan 1993

Patna High Court · (1993) 01 PAT CK 0012

High Courts07 Jan 1993

Patna High Court · (1993) 115 CTR 196 : (1993) 203 ITR 764 : (1995) 78 TAXMAN 98

Income Tax Act, 1961 — Section 11, 11(1), 13, 13(1)

High Courts05 Jan 1993Dismissed

Patna High Court · (1993) 1 PLJR 296

Constitution of India, 1950 — Article 14, 16, 21, 226, 227