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Patna High Court judgments, 1993

410 judgments · page 19 of 21

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High Courts23 Feb 1993Allowed

Upendra Narain Singh and others Vs The State of Bihar and others

Patna High Court · (1993) 2 PLJR 243

Constitution of India, 1950 — Article 14, 16(1), 162, 166, 226Police Act, 1861 — Section 12, 7
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High Courts23 Feb 1993Allowed

Regent Cinema Vs State of Bihar and Others

Patna High Court · (1993) 2 BLJR 1014 : (1993) 2 PLJR 279

Bihar Cinemas (Regulation) Act, 1954 — Section 7Civil Procedure Code, 1908 (CPC) — Section 26, 4Police Act, 1861 — Section 34
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High Courts18 Feb 1993

FOURTH INCOME TAX OFFICER Vs KARIMIA TRUST.

Patna High Court · (1993) 02 PAT CK 0007

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High Courts17 Feb 1993Dismissed

Northern India Seeds Corporation and Seeds India Vs The State of Bihar and Others

Patna High Court · (1993) 02 PAT CK 0021

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High Courts17 Feb 1993Dismissed

Ram Keshwar Singh Vs The State of Bihar and Others

Patna High Court · (1993) 2 BLJR 1091

Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 10(9)
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High Courts16 Feb 1993

Arun Kumar Sinha Vs State of Bihar

Patna High Court · (1993) 1 PLJR 782

Essential Commodities Act, 1955 — Section 7
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High Courts16 Feb 1993

Dilip Kumar Rai Vs Jai Prakash Rai and Another

Patna High Court · (1994) 42 BLJR 164 : (1993) 2 PLJR 533

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
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High Courts16 Feb 1993Allowed

Srimati Tapeshwari Devi and Others Vs State of Bihar and Others

Patna High Court · AIR 1994 Patna 3 : (1993) 41 BLJR 1028

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 11Hindu Succession Act, 1956 — Section 10
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High Courts16 Feb 1993

Birendra Kumar Das Vs State of Bihar and Others

Patna High Court · (1993) 02 PAT CK 0020

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High Courts16 Feb 1993

Ram Naresh Dubey and Others Vs The State of Bihar and Others

Patna High Court · (1994) 42 BLJR 46

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 35, 9
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High Courts16 Feb 1993Allowed

Siyaram Yadav Vs The State of Bihar

Patna High Court · (1993) 02 PAT CK 0018

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High Courts16 Feb 1993Allowed

Kanhaiya Prasad Sah and Others Vs The State of Bihar and Others

Patna High Court · (1993) 2 PLJR 550

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 15(1)
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High Courts16 Feb 1993Allowed

Abu Sufiyan Vs The Additional Collector and Others

Patna High Court · (1993) 02 PAT CK 0009

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A
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High Courts16 Feb 1993Allowed

Lal Narayan Sharma Vs The State of Bihar and Others

Patna High Court · (1993) 1 PLJR 570

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High Courts15 Feb 1993Allowed

Devendra Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (1993) 2 PLJR 219

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10A, 10B, 12(A)(1)
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High Courts15 Feb 1993Dismissed

Ram Khelawan Bind Vs The State of Bihar and others

Patna High Court · (1993) 2 PLJR 230

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts12 Feb 1993Allowed

Kapildeo Sahay and others Vs Deonath Rai and others

Patna High Court · (1993) 2 PLJR 521

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High Courts12 Feb 1993Dismissed

Manita Kanaujia Vs The State of Bihar and others

Patna High Court · (1993) 2 PLJR 491

Constitution of India, 1950 — Article 226, 227, 341, 341(2)
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High Courts12 Feb 1993Dismissed

Md. Asgar Ali Khan and Others Vs The State of Bihar and Others

Patna High Court · (1993) 02 PAT CK 0012

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High Courts12 Feb 1993Allowed

Pramila Kumari Vs The State of Bihar and others

Patna High Court · (1993) 1 PLJR 388

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