High Courts12 Feb 1993
Nirbhay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0004
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 20 of 21
High Courts12 Feb 1993Allowed
Pramila Kumari and Others Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0001
High Courts11 Feb 1993Dismissed
Surendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0023
High Courts11 Feb 1993
Sada Shiva Pandey Vs State Bank of India and Others
Patna High Court · (1993) 02 PAT CK 0015
High Courts09 Feb 1993Allowed
Basishtha Prasad Sinha Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 605
High Courts09 Feb 1993Allowed
Ansar Ali and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 656
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20, 35, 59(1)
High Courts05 Feb 1993Allowed
Smt. Kailash Kuer and Others Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 376
High Courts02 Feb 1993Dismissed
Mahtab Lal Singh Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0028
High Courts02 Feb 1993
The High Court of Judicature Vs Ramawatar Singh, Deputy Director of Computer, High Court
Patna High Court · (1993) 02 PAT CK 0026
High Courts01 Feb 1993Dismissed
Shreemati Indumati Singh Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0014
High Courts29 Jan 1993
PRABHAT RANJAN SARKER Vs INCOME TAX OFFICER.
Patna High Court · (1993) 01 PAT CK 0019
High Courts29 Jan 1993Dismissed
Sri Vishnu Kant Jha Vs Sri Dinesh Jha and Others
Patna High Court · (1993) 01 PAT CK 0014
High Courts28 Jan 1993
Central Coalfields Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1993) 01 PAT CK 0018
High Courts28 Jan 1993Allowed
Central Coalfields Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (1993) 01 PAT CK 0009
High Courts25 Jan 1993
Nirmal Lal Prasad and others Vs The State and Others
Patna High Court · (1993) 1 PLJR 523
High Courts21 Jan 1993Dismissed
Ram Paras Choudhary and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 260
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3), 16(3)(ii)Registration Act, 1908 — Section 61
High Courts21 Jan 1993
Mahesh Jha Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 765
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 32A, 6
High Courts21 Jan 1993
Rajiv Kumar Thakur Vs State of Bihar and Others
Patna High Court · (1993) 01 PAT CK 0010
High Courts20 Jan 1993
Chanda Devi and Others Vs Shrinath Sharma and Another
Patna High Court · AIR 1993 Patna 105 : (1993) 1 PLJR 340
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 100, 151, 2(11)Evidence Act, 1872 — Section 108
High Courts20 Jan 1993Dismissed
Sal (Components) Pvt. Ltd. and Others Vs Bihar State Financial Corporation and Others
Patna High Court · (1993) 01 PAT CK 0013