High Courts04 Mar 1993Allowed
Nunu Devi alias Nunu Dai and Others Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0022
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 18 of 21
High Courts03 Mar 1993Dismissed
S. Ali Imam Vs Lalit Narayan Mithila University and Others
Patna High Court · (1993) 03 PAT CK 0023
High Courts03 Mar 1993Allowed
Haradhan Mahatha and Others Vs Dukhu Mahatha
Patna High Court · (1995) 2 CivCC 581
High Courts03 Mar 1993
R.K. Budhia and Company Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 640
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts02 Mar 1993Dismissed
K.N. Farms Industries (Pvt.) Ltd. Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 764
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 11, 15, 2(f), 4
High Courts02 Mar 1993Dismissed
Ahmad Ali Akhtar and Another Vs Union of India (UOI) and Another
Patna High Court · (1993) 03 PAT CK 0037
High Courts02 Mar 1993Dismissed
Lakh Narayan Karan Vs Union of India (UOI) and Others
Patna High Court · (1993) 03 PAT CK 0032
High Courts02 Mar 1993Dismissed
K.N. Farms Industries (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0025
High Courts26 Feb 1993Dismissed
Rupchand Baid Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 205
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 2(6), 6, 8
High Courts26 Feb 1993Dismissed
Saraswati Devi and others Vs Balram Manjhi and others
Patna High Court · (1993) 2 PLJR 50
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Feb 1993Allowed
Abdul Samad and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 757 : (1993) 2 PLJR 451
Constitution of India, 1950 — Article 149, 150, 213Registration Act, 1908 — Section 17
High Courts26 Feb 1993
Smt. Ashoka Sharan Vs Commissioner of Income Tax
Patna High Court · (1993) 02 PAT CK 0032
High Courts26 Feb 1993
Mahanth Motilal Goswami Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0031
High Courts26 Feb 1993Allowed
Ajay Kumar Minz Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0022
High Courts26 Feb 1993
Kalimuddin Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 180
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 5(1)(iii)
High Courts26 Feb 1993Dismissed
Sk. Samiur Rahman and Others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 322
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33Constitution of India, 1950 — Article 226
High Courts25 Feb 1993Allowed
Dhananjay Pathak Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 715
High Courts25 Feb 1993Allowed
Ram Briksh Yadav and Another etc. Vs State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0027
High Courts25 Feb 1993Dismissed
Prabhawati Devi and Another Vs The State of Bihar and Others
Patna High Court · (1993) 02 PAT CK 0025
High Courts25 Feb 1993
Anant Pd. Sah alias Anant Kumar Gupta Vs Devendra Nath Gupta and Others
Patna High Court · (1994) 2 RCR(Rent) 692