High Courts02 Apr 1993Allowed
Pramod Kumar and Others Vs Bihar University and Others Nandan Singh and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 618
Bihar State Universities Act, 1976 — Section 10(6), 10(G), 35
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 16 of 21
High Courts31 Mar 1993
Dr. (Capt.) Janardan Prasad Vs The State of Bihar and Another
Patna High Court · (1993) 1 PLJR 773
High Courts31 Mar 1993Dismissed
Hotel Babadham and Others Vs Bihar State Financial Corporation and Others
Patna High Court · (1993) 03 PAT CK 0024
High Courts31 Mar 1993Allowed
Mohd. Suddique and Others Vs State of Bihar
Patna High Court · (1993) 2 BLJR 968
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 323, 324, 326, 374
High Courts30 Mar 1993
Gaurab Chauhan Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0035
High Courts30 Mar 1993
Samtul Dhobi and Another Vs State of Bihar
Patna High Court · (1993) 03 PAT CK 0015
High Courts30 Mar 1993Allowed
Ram Ekwal Thakur Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0011
High Courts25 Mar 1993
Managing Committee of Raja Sidheshwar High School and Another Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 251
High Courts25 Mar 1993Dismissed
Managing Committee of Rajo Sidheshwar High School and Another Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 19 : (1994) 2 PLJR 251
Bihar School Examination Board Act, 1952 — Section 17Bihar School Examination Board Regulations, 1964 — Article 2, 3Evidence Act, 1872 — Section 56
High Courts24 Mar 1993Allowed
Jogl Sada Vs State of Bihar
Patna High Court · (1994) 2 BLJR 1050 : (1993) 2 PLJR 93
Penal Code, 1860 (IPC) — Section 307, 342, 354, 376, 511
High Courts23 Mar 1993Allowed
Shambhu Prasad Agrawal and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 979 : (1993) 1 PLJR 760
Bihar Tenancy Act, 1885 — Section 48E(8), 48EH
High Courts21 Mar 1993
VINOD PODDAR AND ANOTHER Vs COMMISSIONER OF Income Tax AND OTHERS.
Patna High Court · (1993) 03 PAT CK 0041
High Courts21 Mar 1993Dismissed
Sitaram Choubey and Others Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0010
High Courts21 Mar 1993
COMMISSIONER OF INCOME TAX Vs GIRISH KUMAR KOTHARI.
Patna High Court · (1993) 03 PAT CK 0001
High Courts19 Mar 1993Dismissed
Prem Shankar Sharma Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0040
High Courts19 Mar 1993Dismissed
Suresh Singh Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0027
High Courts19 Mar 1993Dismissed
Sudhir Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0012
High Courts19 Mar 1993Allowed
Harendra Upadhya Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0007
High Courts19 Mar 1993Dismissed
Narendra Kumar Singh and Others Vs Kendriya Vidyalaya Sangathan and Others
Patna High Court · (1993) 2 PLJR 710
Bihar Shops and Establishments Act, 1953 — Section 26
High Courts18 Mar 1993Allowed
Bisheshwar Yadav and others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 240
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33