High Courts16 Apr 1993Dismissed
Gopi Krishna Pathak and Others and Dhirendra Prasad Singh and Others Vs Ranchi University and Others Parasnath and Others Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0024
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 15 of 21
High Courts16 Apr 1993Allowed
Dr. Awadh Kishore Prasad Yadav and Others Vs State of Bihar and Others Dr. Shambhu Nath Singh and Others Vs Patna University and Others
Patna High Court · (1993) 04 PAT CK 0005
High Courts16 Apr 1993Allowed
Kamal Kumar Yadav and Others Vs Magadh University and Others Dr. Chakradhar Pd. Singh and Others Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 232
High Courts15 Apr 1993Allowed
Brij Mohan Prasad Vs State of Bihar
Patna High Court · (1994) 2 BLJR 782
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Prevention of Food Adulteration Act, 1954 — Section 16, 16A
High Courts13 Apr 1993
Mukh Ram Sharma Vs Project and Development India Ltd. and Another
Patna High Court · (2003) 4 JCR 706
Constitution of India, 1950 — Article 226
High Courts13 Apr 1993Allowed
Surendra Narain Yadav and Another Vs State of Bihar and Others
Patna High Court · (1993) 04 PAT CK 0008
High Courts12 Apr 1993Allowed
Babulal Paswan @ Babulal Paswan and Others Vs State of Bihar Ors.
Patna High Court · (1993) 2 BLJR 886 : (1995) 2 PLJR 37
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts12 Apr 1993
Brahamdeo Paswan and Others Vs State of Bihar
Patna High Court · (1993) 2 BLJR 1269 : (1993) 2 PLJR 97
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207Penal Code, 1860 (IPC) — Section 102, 147, 148, 149
High Courts12 Apr 1993Dismissed
Gupteshwar Ram @ Gupteshwar @ Gupta and Others Vs State of Bihar
Patna High Court · (1993) 04 PAT CK 0014
High Courts09 Apr 1993
Commissioner of Income Tax Vs Western India Sales and Services
Patna High Court · (1993) 04 PAT CK 0028
High Courts09 Apr 1993
Commissioner of Income Tax Vs Ashok Kumar Jalan
Patna High Court · (1993) 04 PAT CK 0027
High Courts09 Apr 1993
Controller of Estate Duty Vs Smt. Ginni Devi Jain
Patna High Court · (1993) 04 PAT CK 0020
High Courts09 Apr 1993
Commissioner of Income Tax Vs Natraj Processing Industries
Patna High Court · (1993) 04 PAT CK 0015
High Courts08 Apr 1993
COMMISSIONER OF INCOME TAX Vs SOH KISAN COLD STORAGE.
Patna High Court · (1993) 04 PAT CK 0035
High Courts08 Apr 1993Allowed
Lala Sachindra Kumar Vs Patna Regional Development Authority and Others
Patna High Court · (1993) 04 PAT CK 0022
High Courts08 Apr 1993
Commissioner of Income Tax Vs Soh Kisan Cold Storage
Patna High Court · (1993) 04 PAT CK 0021
High Courts08 Apr 1993Allowed
Mostt. Buta Kuar and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1016
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 35
High Courts06 Apr 1993Dismissed
Abu Mukarim Md. Zahid Hussain Vs State of Bihar and Others Enamul Haque and Others Vs Ramgarh Cantonment Board and Others
Patna High Court · (1993) 2 PLJR 90
High Courts05 Apr 1993Dismissed
Randir Nandan etc. Vs State of Bihar and Others etc
Patna High Court · (1993) 41 BLJR 1429 : (1995) 1 LLJ 149
Constitution of India, 1950 — Article 226
High Courts05 Apr 1993Allowed
Sachidanand Singh Vs The State of Bihar
Patna High Court · (1993) 2 PLJR 76
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)