High Courts18 Mar 1993Allowed
Governing Body of Siddharth Mahila Mahavidyalaya and Another Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 17 of 21
High Courts18 Mar 1993Dismissed
Bishwanath Tato and Others Vs The State of Bihar
Patna High Court · (1993) 03 PAT CK 0021
High Courts18 Mar 1993Allowed
Deoraj Thakur Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0013
High Courts17 Mar 1993Allowed
Ram Chandra Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 178
Constitution of India, 1950 — Article 14
High Courts17 Mar 1993Allowed
Mohan Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 42 : (1993) 41 BLJR 1140
Evidence Act, 1872 — Section 92
High Courts16 Mar 1993Dismissed
Naresh Rai alias Naresh Singh and Others Vs State of Bihar
Patna High Court · (1993) 03 PAT CK 0029
High Courts16 Mar 1993Dismissed
Satish Sah and Others Vs State of Bihar
Patna High Court · (1993) 03 PAT CK 0017
High Courts16 Mar 1993Dismissed
Mostt. Sakuntala Devi and Others Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 987
Registration Act, 1908 — Section 47, 60, 61
High Courts15 Mar 1993
Ram Adhin Singh Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 637 : (1995) 2 RCR(Rent) 148
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 8(1)(c)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 6, 7, 8(1), 8(1)(c)Constitution of India, 1950 — Article 200, 348(3), 348(3)
High Courts15 Mar 1993Allowed
Jyotish Lal Mandal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1376 : (1994) 2 PLJR 394
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Mar 1993Dismissed
Ram Adhin Singh Vs State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0028
High Courts15 Mar 1993Allowed
Bibi Khurshid and Others Vs State of Bihar and Others
Patna High Court · AIR 1994 Patna 39 : (1993) 41 BLJR 984
Bihar Tenancy Act, 1885 — Section 69
High Courts12 Mar 1993
Ganesh Chandra Bhatt Vs District Magistrate Almora and Others
Patna High Court · (1993) 03 PAT CK 0030
High Courts12 Mar 1993Allowed
Sri Awadh Kishore Singh and Another Vs Sri Brij Bihari Singh and Others
Patna High Court · (1993) 03 PAT CK 0019
High Courts12 Mar 1993Allowed
Dr. Sadre Alam and Another Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 729
Constitution of India, 1950 — Article 318, 320
High Courts09 Mar 1993Allowed
Ravindra Mishra and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 896
High Courts05 Mar 1993
Commissioner of Income Tax, Bihar-1, Patna Vs Shri Bishwanath Prasad, C/o Patna Electric Works, Patna and Others
Patna High Court · (1993) 2 PLJR 368
High Courts05 Mar 1993Dismissed
Smt. Rukmini Ambastha Vs The Director (Secondary Education) Cum-Joint Secretary Govt. of Bihar and Others
Patna High Court · (1993) 2 BLJR 1143
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 10, 10(9)
High Courts05 Mar 1993Dismissed
Smt. Rata Kumari, Neelima Verma, Urmila Sinha, S. Wasi Haider and Another and Mamta Rani Vs The State of Bihar and Others
Patna High Court · (1993) 03 PAT CK 0033
High Courts05 Mar 1993
Hira Lal Jain Vs State of Bihar
Patna High Court · (1994) 1 PLJR 283
Bihar Sales Tax Act, 1959 — Section 2(1), 33(1)