High Courts18 May 1993Allowed
Deoraj Thakur Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 598
Criminal Procedure Code, 1973 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 13 of 21
High Courts17 May 1993Allowed
Manik Roy Vs Raghunandan Prasad
Patna High Court · (1993) 2 PLJR 215
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(c), 14, 14(4)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 May 1993Dismissed
Yamuna Prasad Singh and others Vs Birendra Kumar Singh @ Ram Singar Singh and others
Patna High Court · (1993) 2 PLJR 396
Contract Act, 1872 — Section 45Transfer of Property Act, 1882 — Section 106, 111(A), 116
High Courts13 May 1993Dismissed
(Shri) Bhagwan Singh and Others Vs The State of Bihar
Patna High Court · (1993) 05 PAT CK 0009
High Courts12 May 1993Allowed
Shiv Nandan Mishra and Others Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1025 : (1993) 2 PLJR 311
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32B
High Courts12 May 1993Allowed
Lakshmi Singh and others Vs Prithivi Raj Prasad and others
Patna High Court · (1993) 2 PLJR 303
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts10 May 1993Allowed
Chandra Prabhu Agency Private Limited Vs Bihar Rajya Pul Nirman Nigam Limited and Another
Patna High Court · (1994) 1 PLJR 251
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 8Sales of Goods Act, 1930 — Section 64(2)
High Courts10 May 1993Dismissed
Latifur Rahman Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 104
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 15, 2(cce)Constitution of India, 1950 — Article 227
High Courts10 May 1993Dismissed
Thakur Shaligram Singh Vs The State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0024
High Courts10 May 1993Dismissed
Managing Committee of Proposed High School Vs The State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0020
High Courts10 May 1993Dismissed
Smt. Lilawati Kumari Vs National Co-operative Union of India and another
Patna High Court · (1993) 2 PLJR 281
Industrial Disputes Act, 1947 — Section 2(oo), 25F
High Courts06 May 1993
Jagdamba Singh @ Markandya Singh Vs State of Bihar and Another
Patna High Court · (1993) 05 PAT CK 0012
High Courts06 May 1993Allowed
Durga Cast (I) Private Ltd. Vs Bihar State Financial Corporation and Others
Patna High Court · (1993) 05 PAT CK 0005
High Courts06 May 1993Dismissed
Pancham Lal Vs Tejeshwari Lal
Patna High Court · (1993) 2 PLJR 100
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Family Courts Act, 1984 — Section 7, 7(1), 8
High Courts05 May 1993Dismissed
Hari Narayan Pandey Vs State of Bihar and Others
Patna High Court · (1993) 05 PAT CK 0028
High Courts05 May 1993Allowed
Bhim Singh and others Vs Smt. Sunaina Devi and Another
Patna High Court · (1993) 2 PLJR 449
Arbitration Act, 1940 — Section 30, 39(2)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts05 May 1993
Suresh Chandra Singh Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 797 : (1995) 1 PLJR 231
Gram Panchayat Act — Section 12(2), 12(2)(ka)
High Courts04 May 1993Allowed
Ramdei Devi and others Vs Kumar Krishna Swarendra Shahi
Patna High Court · (1993) 2 PLJR 101
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts04 May 1993
Sri Ram Nihore Pandey Sanskrit Prathmik Sah Madhyamik Balika Vidyalaya Fatahpur Shivhar, Sitamarhi and others and 39 other parties Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 469
Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 22, 22(3), 6
High Courts04 May 1993Dismissed
Yogendra Kumar Singh and others Vs Chhotelal Prasad
Patna High Court · (1993) 2 PLJR 259