High Courts16 Jul 1993Dismissed
S.K.G. Sugar Limited Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 749
Bihar and Orissa Excise Act, 1915 — Section 13, 22, 27, 8Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 11 of 21
High Courts15 Jul 1993Allowed
Chhedilal Sikaria and Another Vs Ramjee Prasad
Patna High Court · (1993) 07 PAT CK 0026
High Courts13 Jul 1993Dismissed
Sunil Kumar Sen Vs Kanak Lata Choudhary and Others
Patna High Court · (1993) 2 PLJR 700
Specific Relief Act, 1963 — Section 16(c)
High Courts13 Jul 1993
Indradeo Prasad Singh and Another Vs Shivnath Prasad and Others
Patna High Court · (1993) 2 PLJR 373
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(e), 14, 14(1)(c)Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 107
High Courts09 Jul 1993Allowed
Saryug Singh Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 287
Constitution of India, 1950 — Article 12General Clauses Act, 1897 — Section 3Representation of the People Act, 1951 — Section 159
High Courts09 Jul 1993Allowed
Dilip Kumar Kotecha Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1411
Essential Commodities Act, 1955 — Section 6B, 7
High Courts09 Jul 1993Allowed
Bharat Coking Coal Ltd. Vs The Appellate Authority under the Payment of Gratuity Act, 1972-cum Regional Labour Commissioner (Central), Dhanbad and Others
Patna High Court · (1993) 2 PLJR 516
Limitation Act, 1963 — Section 5Payment of Gratuity Act, 1972 — Section 7, 7(4)(b), 7(7)
High Courts09 Jul 1993Dismissed
Brahm Deo Singh and Others Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0009
High Courts09 Jul 1993Allowed
Ramanand Pandit alias Tulshan Pandit Vs Jangali Pandit and Others
Patna High Court · (1993) 07 PAT CK 0004
High Courts08 Jul 1993Allowed
Sriman Narayan Upadhyaya Vs The State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1399
High Courts08 Jul 1993Dismissed
Kusheshwar Asthan Boat Traffic Co-operative Society and Others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 503
Constitution of India, 1950 — Article 226
High Courts07 Jul 1993Dismissed
Ram Naresh Sharma Vs Vijay Sharma and others
Patna High Court · (1993) 2 PLJR 364
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Registration Act, 1908 — Section 17
High Courts06 Jul 1993Dismissed
Bhagirath Mandal and another Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 369
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Evidence Act, 1872 — Section 91, 92
High Courts02 Jul 1993Dismissed
Ashwani Kumar Basak Vs Rabindra Nath Roy
Patna High Court · (1993) 07 PAT CK 0043
High Courts02 Jul 1993Dismissed
Bijay Kumar Vs Bihar State Financial Corporation and Others
Patna High Court · (1993) 07 PAT CK 0022
High Courts30 Jun 1993Dismissed
M/s Bajrangbali Saw Mill Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 512
Forest Act, 1927 — Section 2(4), 4, 6
High Courts30 Jun 1993Dismissed
Bhuneswar pandit and Mahadeo Mandel and Others Vs State of Bihar and Others
Patna High Court · (1993) 06 PAT CK 0005
High Courts30 Jun 1993Dismissed
Surendra Kumar Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (1993) 06 PAT CK 0004
High Courts30 Jun 1993Dismissed
Employers in relation to the Management of Kargali Colliery of Central Coalfields Limited Vs The Regional Labour Commissioner (Central) Dhanbad and others
Patna High Court · (1993) 2 PLJR 737
Payment of Gratuity Act, 1972 — Section 14, 2(e), 4, 4(1), 4(3)
High Courts30 Jun 1993Dismissed
The Bihar State Non-Gazetted Employees Federation Vs The State of Bihar and Others
Patna High Court · (1993) 06 PAT CK 0002