High Courts05 Aug 1993
Indrajeet Mishra Vs State of Bihar and Others
Patna High Court · AIR 1995 Patna 54 : (1993) 2 PLJR 772
Bihar Panchayat Conduct of Business of Panchayat Rules, 1960 — Rule 26Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 9 of 21
High Courts05 Aug 1993Allowed
Laxchami Prasad Agrawal Vs State of Bihar
Patna High Court · (1994) 42 BLJR 1065 : (1994) CriLJ 1416 : (1993) 2 PLJR 466
Arms Act, 1959 — Section 2, 27, 3, 39, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Aug 1993Dismissed
Nawadah Vidhi Maha Vidhyalaya, Nawadah and Others Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0020
High Courts30 Jul 1993Allowed
Shyam Kishore Narayan Sinha Vs The State of Bihar
Patna High Court · (1994) 1 PLJR 264
High Courts30 Jul 1993Dismissed
Balbhadra Singh alias Balbhadra Narain Singh Vs Munaka Devi and Others
Patna High Court · (1993) 07 PAT CK 0042
High Courts30 Jul 1993
Mahamad Iqbal Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0034
High Courts30 Jul 1993
Dumraon Textiles Limited Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 1 CivCC 561
High Courts29 Jul 1993Allowed
Sabita Bhattacharya Vs State of Bihar and Others
Patna High Court · (1993) 2 PLJR 366
High Courts29 Jul 1993
Association of Civil Service Examinees and Amaresh Kumar Singh Vs The Bihar Public Service Commission and Others Satish Chandra Pd. Sinha and Sunil Kumar Sinha Vs The Bihar Public Service Commission
Patna High Court · (1993) 07 PAT CK 0048
High Courts29 Jul 1993
L.N. Mishra Institute of Pharmacy Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0040
High Courts29 Jul 1993Allowed
North East Fertilisers Pvt. Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · AIR 1995 Patna 33 : (1994) 42 BLJR 954 : (1995) 1 CivCC 578
Electricity Act, 1910 — Section 22
High Courts29 Jul 1993
Mohd. Karim Uddin and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 956 : (1994) 2 PLJR 769
High Courts29 Jul 1993
Balram Singh Vs The State of Bihar and Others
Patna High Court · (1994) 42 BLJR 290 : (1995) 1 PLJR 153
High Courts29 Jul 1993Dismissed
Chandra Nath Mishra and Others Vs The State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0003
High Courts28 Jul 1993
The High Court of Judicature at Patna Vs Virendra Kumar and Another
Patna High Court · (1993) 2 BLJR 1300 : (1993) 2 PLJR 506
Constitution of India, 1950 — Article 13, 136, 19
High Courts28 Jul 1993
National Insurance Co. Ltd. Vs Ashok Kumar Singh and Another
Patna High Court · (1994) 2 ACC 115
Motor Vehicles Act, 1939 — Section 95(2)(b), 95(2)(b)(ii), 95(2)(c)
High Courts28 Jul 1993Allowed
Krishna Kumar Verma Vs State of Bihar and Others
Patna High Court · (1993) 07 PAT CK 0020
High Courts28 Jul 1993
Laxmi Paswan, Mungeri alias Sitaram Sao and Lallu Ram Vs The State of Bihar The State of Bihar Vs Laxmi Paswan and Girja Singh and Others
Patna High Court · (1993) 07 PAT CK 0019
High Courts26 Jul 1993
Amalendu Krishna Vs The Patna University and others
Patna High Court · (1993) 2 PLJR 490
High Courts26 Jul 1993Allowed
Ranjit Kumar Choubey Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 463
Constitution of India, 1950 — Article 309