High Courts23 Aug 1993
Bibi Asiran Vs Mobarak Ansari
Patna High Court · (1994) 2 DMC 53
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 8 of 21
High Courts20 Aug 1993Dismissed
Binod Kumar Agrawala and Another Vs Hazarimal Mahesh Kumar
Patna High Court · (1993) 08 PAT CK 0036
High Courts20 Aug 1993Allowed
Gobind Oraon Vs State of Bihar
Patna High Court · (1993) 08 PAT CK 0026
High Courts20 Aug 1993Dismissed
Durga Oil Mills and Others Vs Agriculture Produce Marketing Board and Another
Patna High Court · (1993) 08 PAT CK 0011
High Courts20 Aug 1993Dismissed
Binod Kumar and others Vs State of Bihar and others
Patna High Court · (1993) 2 PLJR 531
High Courts19 Aug 1993Dismissed
Shri N.C. Dhoundial Vs The State of Bihar and Another
Patna High Court · (1993) 08 PAT CK 0037
High Courts19 Aug 1993Allowed
Dehri Lime Co. (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0027
High Courts19 Aug 1993Dismissed
Bibi Anwarunisa Vs Daulat Rai and Mahesh Rai
Patna High Court · (1993) 08 PAT CK 0025
High Courts19 Aug 1993Dismissed
Industrial Fuel Company Private Ltd. Vs Heavy Engineering Corporation Ltd. and Others
Patna High Court · (1993) 08 PAT CK 0013
High Courts19 Aug 1993
Card Board Products (Gomia) and Others Vs The State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0012
High Courts19 Aug 1993Dismissed
Kedar Nath Singh Vs The State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0003
High Courts17 Aug 1993Dismissed
Radha Mohan Pd. Sinha Vs State of Bihar and Others
Patna High Court · (1993) 08 PAT CK 0030
Bihar State Housing Board Act, 1982 — Section 59Bihar State Housing Board Ordinance, 1972 — Section 59
High Courts17 Aug 1993Allowed
Dr. Pashupati Nath Prasad Vs Bishwanath Bhandari and Others
Patna High Court · (1994) 1 PLJR 24
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148, 35Presidency Small Cause Courts Act, 1882 — Section 13, 14, 14(4), 14(6), 14(7)
High Courts13 Aug 1993
Miss Afshan Azeem and Others Vs State of Bihar
Patna High Court · (1993) 2 PLJR 745
Constitution of India, 1950 — Article 226, 227
High Courts12 Aug 1993Allowed
Unique Transport Service and Another Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1371
Bihar Finance Act, 1981 — Section 31(3)
High Courts11 Aug 1993Allowed
Nawal Kishore and fifteen others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 661
High Courts11 Aug 1993
Nityanand Sharma and another Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 535
Constitution of India, 1950 — Article 14, 21, 341, 342, 342(1)Official Languages Act, 1963 — Section 5
High Courts06 Aug 1993Dismissed
Sheo Narain Jaiswal Vs Prabhu Shankar Jaiswal and Others
Patna High Court · (1993) 08 PAT CK 0008
High Courts06 Aug 1993Allowed
Achyuta Nand Singh Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 636
High Courts06 Aug 1993Allowed
Deepak Kumar Singh and others Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 385
Companies Act, 1956 — Section 16, 3, 4, 617Constitution of India, 1950 — Article 16(4), 213, 226, 227, 234