Bikram Purti and Another Vs Union of India (UOI) and Others
Patna High Court · (1993) 09 PAT CK 0027
COURT ARCHIVE
410 judgments · page 7 of 21
Patna High Court · (1993) 09 PAT CK 0027
Patna High Court · (1993) 2 PLJR 653
Patna High Court · (1993) 2 PLJR 610
Patna High Court · (1993) 09 PAT CK 0003
Patna High Court · (1993) 2 PLJR 666
Patna High Court · (1993) 09 PAT CK 0037
Patna High Court · (1993) 2 PLJR 600
Patna High Court · (1994) 1 PLJR 613
Patna High Court · (1993) 2 PLJR 719
Patna High Court · (1994) 42 BLJR 195 : (1993) 2 PLJR 608
Patna High Court · AIR 1995 Patna 73 : (1994) 42 BLJR 988
Patna High Court · (1993) 2 PLJR 713
Patna High Court · (1993) 08 PAT CK 0023
Patna High Court · (1994) 42 BLJR 146
Patna High Court · (1993) 08 PAT CK 0001
Patna High Court · (1993) 08 PAT CK 0016
Patna High Court · (1993) 2 PLJR 771
Patna High Court · (1993) 08 PAT CK 0007
Patna High Court · (1994) 42 BLJR 34 : (1993) 2 PLJR 650
Patna High Court · (1993) 08 PAT CK 0031