High Courts14 Dec 1993
Mahadeo Prasad Singh @ and Mahadeo Singh Vs Tilkamanjhi University and Others
Patna High Court · (1994) 1 PLJR 545
Bihar State Universities Act, 1976 — Section 60(1), 60(4)
COURT ARCHIVE
Patna High Court judgments, 1993
410 judgments · page 2 of 21
High Courts13 Dec 1993Dismissed
Lakeshwari Ram Vs Ram Kali Devi and Others
Patna High Court · (1993) 12 PAT CK 0038
High Courts12 Dec 1993Dismissed
Maheshwar Mahto and Others Vs Bati Mahatain and Another
Patna High Court · (1993) 12 PAT CK 0025
High Courts10 Dec 1993Allowed
Sitaram Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 480
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 78, 78(1)Bihar Panchayat Samitis and Zila Parishads (Conditions of Service) Rules, 1964 — Rule 2, 7(2), 7(3), 7(4), 7(5)Constitution of India, 1950 — Article 14
High Courts10 Dec 1993Allowed
Babi Zubaida Khatoon and Another Vs Raj Kumar Khaitan and Others
Patna High Court · (1994) 2 PLJR 466
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Dec 1993Allowed
Shyam Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0034
High Courts09 Dec 1993Dismissed
Anil Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0020
High Courts09 Dec 1993Allowed
Suresh Chandra Vs The State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0014
High Courts09 Dec 1993Dismissed
Arjun Prasad Sharma and Others Vs Bihar State Small Industries Corporation Ltd. and Another
Patna High Court · (1993) 12 PAT CK 0010
High Courts08 Dec 1993
Lalan Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 509
High Courts07 Dec 1993
Bihar Motor Transport Federation and Others Vs State of Bihar and Others
Patna High Court · (1993) 12 PAT CK 0026
High Courts07 Dec 1993Dismissed
Anjani Kumar Singh and Others Vs Manager, Jamui Central Co-operative Bank Ltd. and Others
Patna High Court · (1993) 12 PAT CK 0011
High Courts07 Dec 1993
Madhumita Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 771
Penal Code, 1860 (IPC) — Section 212, 363, 366A
High Courts01 Dec 1993Dismissed
Achyutanand Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (1993) 12 PAT CK 0018
High Courts01 Dec 1993
BIHAR INSTITUTE OF MINING AND MINE SURVEYING Vs COMMISSIONER OF Income Tax.
Patna High Court · (1993) 12 PAT CK 0017
High Courts01 Dec 1993Dismissed
Bihar Institute of Mining and Mine Surveying Vs Commissioner of Income Tax
Patna High Court · (1994) 76 TAXMAN 455
Income Tax Act, 1961 — Section 12A, 2(15)
High Courts18 Nov 1993Dismissed
Kent Homoeopathic Medical College and Hospital, Hajipur, Vaishali Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 755
Constitution of India, 1950 — Article 19(1)(g), 21, 246(1), 254, 282Evidence Act, 1872 — Section 45Homoeopathy Central Council Act, 1973 — Section 13, 15, 16, 17, 18
High Courts16 Nov 1993Dismissed
Bihar Fruit and Vegetable Development Corporation Vs The State of Bihar and Others
Patna High Court · (1993) 11 PAT CK 0013