High Courts07 Dec 1938
Ram Lal Sahu and Another Vs Mt. Bibi Zohra and Others
Patna High Court · AIR 1939 Patna 296
Criminal Procedure Code, 1898 (CrPC) — Section 107Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 2 of 15
High Courts06 Dec 1938
Manki Kank Ratan Vs Sundarmunda and Others
Patna High Court · AIR 1939 Patna 225
Chotanagpur Tenancy Act, 1908 — Section 11, 211, 214
High Courts06 Dec 1938
Mahant Sidhakamal Ramanuj Das Vs Batakrishna Mahapatra
Patna High Court · AIR 1939 Patna 402
High Courts06 Dec 1938
Chakku Panda Vs Nemai Prasad Panda
Patna High Court · AIR 1940 Patna 192
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts06 Dec 1938
Mahani Chinera Vs Mir Ramjan Ali and Others
Patna High Court · AIR 1940 Patna 243
High Courts06 Dec 1938
Raja Gope and Others Vs Sukan Singh and Another
Patna High Court · AIR 1939 Patna 353
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Dec 1938
Benimadho Pd. Singh Vs Hemchandra Mitter
Patna High Court · AIR 1939 Patna 277
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2)Money Lenders Act — Section 15
High Courts01 Dec 1938
Maulavi Kamiruddin Khan Vs Badrun Nisa Bibi and Another
Patna High Court · AIR 1940 Patna 90
Limitation Act, 1963 — Section 10
High Courts30 Nov 1938
Sadanand Jha Vs Aman Khan and Others
Patna High Court · AIR 1939 Patna 55
Bihar Money Lenders Act, 1938 — Section 11British North America Act, 1867 — Section 91Government of India Act, 1915 — Section 107
High Courts23 Nov 1938
Deoki Singh and Others Vs Sri Thakur Raghavindra bhagwan
Patna High Court · AIR 1939 Patna 430
High Courts23 Nov 1938
Bansidhar Shroff and Others Vs Thakur Ashutosh Deo Ghatwal and Another
Patna High Court · AIR 1939 Patna 242
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts23 Nov 1938
Baijoo Lall Kataryar and Another Vs Rajendra Nath Bhattachariya
Patna High Court · AIR 1939 Patna 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 47
High Courts22 Nov 1938
Shaikh Reyasat and Others Vs Gopi Nath Missir and Others
Patna High Court · AIR 1939 Patna 122
Bihar Tenancy Act, 1885 — Schedule 3, 184Chotanagpur Tenancy Act, 1908 — Section 139A
High Courts22 Nov 1938
Bindeshry Singh Vs Pergas Singh and Others
Patna High Court · AIR 1939 Patna 255
High Courts18 Nov 1938
Haladdhar Mahto Vs Kesar Mahto and Others
Patna High Court · AIR 1939 Patna 229
High Courts17 Nov 1938
Fekua Mahto and Others Vs Babu Lal Sahu and Others
Patna High Court · AIR 1939 Patna 382
High Courts16 Nov 1938
Dhrubeshwar Lal Singh Deo and Another Vs Kantu Laik and Others
Patna High Court · AIR 1939 Patna 276
High Courts16 Nov 1938
Akhju Pandey and Others Vs Rameshwar pershad Singh and Others
Patna High Court · AIR 1939 Patna 257
High Courts16 Nov 1938
Dwarka Prosad Vs krishna Chandra and Others
Patna High Court · AIR 1939 Patna 254
Court Fees Act, 1870 — Section 7, 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts16 Nov 1938
Dulhin Kamlapati Devi Vs jageshwar Dayal and Others
Patna High Court · AIR 1939 Patna 375
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 74, 92