High Courts06 Jan 1938
Kishore Raman Prasad and Another Vs Hanuman Singh and Another
Patna High Court · AIR 1938 Patna 509
Bihar Tenancy Act, 1885 — Section 29Estates Partition Act, 1897 — Section 81
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 15 of 15
High Courts06 Jan 1938
Radhamohan Thakur and Others Vs Bipin Behari Mitra and Another
Patna High Court · AIR 1938 Patna 505
Evidence Act, 1872 — Section 92
High Courts05 Jan 1938
Makhan Lal Govindram Vs Bhagwan Singh Mistri and Others Creditors and Another
Patna High Court · AIR 1938 Patna 471
Provincial Insolvency Act, 1920 — Section 50, 50(2), 75
High Courts05 Jan 1938
Sarat Chandra Patnaik Vs Baidyanath Patnaik
Patna High Court · AIR 1939 Patna 162
High Courts04 Jan 1938
Ramasray Prasad Choudhary Vs C.G. Atkins and Others
Patna High Court · AIR 1938 Patna 189
Transfer of Property Act, 1882 — Section 66
High Courts04 Jan 1938
Ram Kinkar Singh and Another Vs Smt. Kamal Basini Devi
Patna High Court · AIR 1938 Patna 451
Civil Procedure Code, 1908 (CPC) — Section 148General Clauses Act, 1897 — Section 10Limitation Act, 1963 — Section 4
High Courts03 Jan 1938
Badri Singh Vs Chhotu Singh and Others
Patna High Court · AIR 1938 Patna 202
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Jan 1938
L.E. Godfrey Vs Mt. Parbati Paluni
Patna High Court · AIR 1938 Patna 502
Contract Act, 1872 — Section 23
High Courts03 Jan 1938
Bihari Sahu and Others Vs Mt. Sudama Kuer and Others
Patna High Court · AIR 1938 Patna 209
Civil Procedure Code, 1908 (CPC) — Section 115