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Patna High Court judgments, 1938

290 judgments · page 13 of 15

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High Courts28 Jan 1938

Bansi Singh and Others Vs Chakradhar Prasad and Others

Patna High Court · AIR 1938 Patna 569

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High Courts28 Jan 1938

Raja Mandar and Another Vs Rewat Mahto and Others

Patna High Court · 174 Ind. Cas. 159

Civil Procedure Code, 1908 (CPC) — Section 100, 115
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High Courts27 Jan 1938

Raja Ram Rai and Others Vs Niranjan Rai and Others

Patna High Court · AIR 1938 Patna 297

Bengal Tenancy Act, 1885 — Section 25Estates Partition Act, 1897 — Section 99Transfer of Property Act, 1882 — Section 76
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High Courts27 Jan 1938

Srinivas Mull and Another Vs Secretary of State

Patna High Court · AIR 1938 Patna 556

Civil Procedure Code, 1908 (CPC) — Section 80Police Act, 1861 — Section 15
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High Courts27 Jan 1938

Rai Bahadur Lachmi Prasad Sinha Vs Miss Charlotte Banerji

Patna High Court · AIR 1938 Patna 372

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High Courts27 Jan 1938

Safder Khan and Another Vs Gaya Municipality

Patna High Court · AIR 1938 Patna 271

Bihar and Orissa Municipal Act, 1922 — Section 263
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High Courts26 Jan 1938

Keshwar Sao and Others Vs Guni Singh and Others

Patna High Court · AIR 1938 Patna 275

Contract Act, 1872 — Article 115, 124
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High Courts25 Jan 1938

Muhammad Rafiq Vs Emperor

Patna High Court · AIR 1938 Patna 268

Motor Vehicles Act, 1988 — Section 16, 4(c), 5
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High Courts25 Jan 1938

Mt. Manki Kaur Vs Hansraj Singh and Others

Patna High Court · AIR 1938 Patna 301

Evidence Act, 1872 — Section 68, 69, 71
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High Courts25 Jan 1938

Mt. Sumitra Kuer and Others Vs Sitamarhi Sugar Works Ltd. and Others

Patna High Court · AIR 1938 Patna 287

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High Courts24 Jan 1938

Gajanand Marwari Vs Nonidh Lal and Another

Patna High Court · 174 Ind. Cas. 630

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High Courts21 Jan 1938

Thakur Chandra Mohan Singh and Others Vs Butu Mian and Others

Patna High Court · AIR 1938 Patna 222

Chotanagpur Tenancy Act, 1908 — Section 61, 64, 67
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High Courts21 Jan 1938

Umashankar Prasad Vs Kunj Bihari Thakur and Others

Patna High Court · AIR 1938 Patna 299

Bihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43
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High Courts20 Jan 1938

Ramkeshwar Singh Vs Kesho Prasad Singh and Others

Patna High Court · AIR 1938 Patna 622

Public Demands Recovery Act — Section 7
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High Courts20 Jan 1938

Smt. Sarajbashini Ghosh Vs Baijnath Pandey and Others

Patna High Court · AIR 1938 Patna 388

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High Courts19 Jan 1938

Ramanand Lal Vs Barhamdutt Missir and Others

Patna High Court · AIR 1938 Patna 233

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High Courts19 Jan 1938

Jagdamba Prasad Lalla and Another Vs Anadi Nath Roy and Others

Patna High Court · AIR 1938 Patna 337

Guardians and Wards Act, 1890 — Section 28, 29Transfer of Property Act, 1882 — Section 53A
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High Courts19 Jan 1938

Munnilal Vs Mukhteshwar Prasad

Patna High Court · AIR 1938 Patna 398

Guardians and Wards Act, 1890 — Section 34, 41
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High Courts18 Jan 1938

Gopiram Ramchandra Firm Vs Nitai Lal Dutt and Others

Patna High Court · AIR 1938 Patna 220

Chotanagpur Tenancy Act, 1908 — Section 46, 50
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High Courts18 Jan 1938

Lal Bahadur Raut and Others Vs Emperor

Patna High Court · AIR 1938 Patna 238

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