High Courts18 Jan 1938
Deonandan Tewary and Another Vs Draupadi Kuer and Another
Patna High Court · AIR 1938 Patna 242
Evidence Act, 1872 — Section 91, 92
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 14 of 15
High Courts18 Jan 1938
Jogendra Narain Singh and Another Vs Radha Prasad Singh and Another
Patna High Court · AIR 1938 Patna 245
Santhal Parganas Settlement Regulations, 1872 — Section 8
High Courts18 Jan 1938
(Maharaja Bahadur) Ram Ranvijaya Prasad Singh Vs Muni Pande and Others
Patna High Court · AIR 1938 Patna 215
Bihar Tenancy Act, 1885 — Section 105, 109
High Courts18 Jan 1938
Rameshwar Lal Jhunjhunwala Auction-purchaser Vs Mt. Subdi-Claimant
Patna High Court · AIR 1938 Patna 468
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts17 Jan 1938
Gulab Kuer and Another Vs Ganouri Koeri and Others
Patna High Court · AIR 1938 Patna 511
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts14 Jan 1938
Miss G.B. Solano and Others Vs Maharaj Kumari Umeshwari Kuer and Others
Patna High Court · AIR 1938 Patna 216
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jan 1938
Harbans Prosad Singh Vs Jadunandan Rai and Others
Patna High Court · AIR 1938 Patna 237
High Courts14 Jan 1938
Mt. Alodhan Kuar Vs Naurangi Singh and Others
Patna High Court · AIR 1938 Patna 194
High Courts14 Jan 1938
Nandkishore Lall Vs Chandrika Prasad Singh
Patna High Court · AIR 1938 Patna 462
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(2)
High Courts12 Jan 1938
Sukra Uraon Vs Manjhi Lal Biswanath Sahi Deo
Patna High Court · AIR 1938 Patna 464
High Courts12 Jan 1938
Batakrishna Prasad Sukul Vs Apurbo Krishna Mitra
Patna High Court · AIR 1938 Patna 199
High Courts07 Jan 1938
A.N. Bhattacharjee and Another Vs Emperor
Patna High Court · 174 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 427, 76Penal Code, 1860 (IPC) — Section 211
High Courts07 Jan 1938
Matiur Rahman Khan Vs Sonu Lal and Others
Patna High Court · AIR 1938 Patna 195
High Courts07 Jan 1938
Kameshwar Prosad Singh and Others Vs Lalu Mal
Patna High Court · AIR 1938 Patna 513
High Courts07 Jan 1938
A.N. Bhatacharjee and Another Vs Emperor
Patna High Court · AIR 1938 Patna 211
Criminal Procedure Code, 1898 (CrPC) — Section 427Penal Code, 1860 (IPC) — Section 211
High Courts07 Jan 1938
Ganesh Prashad Sah, Chairman, Motihari Municipality Vs Shaikh Jawad Hussain
Patna High Court · AIR 1938 Patna 429
Bihar and Orissa Municipal Act, 1922 — Section 64Contract Act, 1872 — Section 73
High Courts06 Jan 1938
Bhagalpur Electric Supply Co. Ltd. Vs Profulla Kumar Ghosal and Others
Patna High Court · AIR 1938 Patna 243
Electricity Act, 1910 — Section 39, 44(c)Penal Code, 1860 (IPC) — Section 379