High Courts22 Feb 1938
Shaikh Dargahan and Others Vs Hafiz Mohammad Zayauddin
Patna High Court · AIR 1938 Patna 333
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 12 of 15
High Courts22 Feb 1938
Maina Sahu Vs Mahanth Balak Das
Patna High Court · AIR 1938 Patna 435
Transfer of Property Act, 1882 — Section 51
High Courts18 Feb 1938
Joala Prasad Singh and Others Vs Mt. Chanderjot Kuer and Others
Patna High Court · AIR 1938 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 1938
Surjo Mohan Thakur Vs Chhote Singh and Others
Patna High Court · 174 Ind. Cas. 447
Bengal Tenancy Act, 1885 — Section 105
High Courts18 Feb 1938
Raja Shiva Prasad Singh Vs Tom Smith and Others
Patna High Court · AIR 1939 Patna 146
Transfer of Property Act, 1882 — Section 58(e)
High Courts17 Feb 1938
Chhotey Lal Chaudhury and Another Vs Dalip Narain Sing and Another
Patna High Court · AIR 1938 Patna 562
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Feb 1938
Sunder Ram and Others Vs Harangi Ram and Others
Patna High Court · AIR 1938 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts14 Feb 1938
Mathura Sao Vs Ram Lal Jugal Kishore Firm and Others
Patna High Court · AIR 1938 Patna 400
High Courts14 Feb 1938
Debi Prasad Chowdhary Vs Tara Prasanna Nail and Others
Patna High Court · AIR 1938 Patna 377
High Courts10 Feb 1938
Fateh Bahadur Singh Vs Mt. Subhago Kuer and Others
Patna High Court · AIR 1938 Patna 265
High Courts09 Feb 1938
Emperor Vs Mt. Jagia
Patna High Court · AIR 1938 Patna 308
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 1938
Emperor Vs Musammat Jagia
Patna High Court · 174 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 1938
Ramji Mahton and Others Vs Gopal Mahton and Others
Patna High Court · 174 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts04 Feb 1938
Mahanth Ramkeshwar Das Vs Baldeo Singh
Patna High Court · AIR 1938 Patna 606
Specific Relief Act, 1877 — Section 56, 56(b)
High Courts31 Jan 1938
HANUTRAM BHURAMAL Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1938) 6 ITR 290
Income Tax Act, 1961 — Section 25
High Courts28 Jan 1938
Smt. Hemangini Devi Vs Anil Krishna Banerjee and Another
Patna High Court · AIR 1938 Patna 600
Limitation Act, 1963 — Article 123, 10