High Courts28 Apr 1938
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs RAJA BAHADUR DHAKESWAR PRASAD NARAIN SINGH.
Patna High Court · (1938) 6 ITR 476
Income Tax Act, 1961 — Section 10, 12
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 10 of 15
High Courts28 Apr 1938
Commissioner of Income Tax Vs Raja Bahadur Dhakeshwar Prasad Narain Singh
Patna High Court · AIR 1938 Patna 567
High Courts25 Apr 1938
Rajendra Prasad Tewari Vs Nageshwar Upadhya and Others
Patna High Court · AIR 1938 Patna 368
High Courts25 Apr 1938
Rajendra Narayan Bhanja Deo Vs Cahudhuri Chintamani Mahapatra
Patna High Court · AIR 1939 Patna 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, Order 21 Rule 96Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts22 Apr 1938
Narendra Nath Patra and Others Vs Bhagabat Chandra Mallik and Others
Patna High Court · AIR 1938 Patna 467
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts21 Apr 1938Dismissed
Hira Lal Singh and others Vs Matukdhari Singh and others
Patna High Court · (1938) 04 PAT CK 0006
High Courts21 Apr 1938
Sheikh Bhukhan Mian Vs Srimati Radhika Kumari Debi and Another
Patna High Court · AIR 1938 Patna 479
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 83
High Courts19 Apr 1938
Ram Ranbijaya Prasad Singh Vs Kesho Prasad Singh
Patna High Court · AIR 1938 Patna 401
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182
High Courts13 Apr 1938
Ram Chandra Ganga Bux Firm Vs Sunderlall Singh and Others
Patna High Court · AIR 1938 Patna 558
Civil Procedure Code, 1908 (CPC) — Section 15Specific Relief Act, 1877 — Section 42
High Courts13 Apr 1938
Patna City Municipality Vs Krishnavati Bahoo
Patna High Court · AIR 1938 Patna 391
Bihar and Orissa Municipal Act, 1922 — Section 100, 111
High Courts12 Apr 1938
Abdul Matin Vs Bidesi Rajwar and Another
Patna High Court · AIR 1939 Patna 181
High Courts05 Apr 1938
F.E. Chrestien Vs Carter
Patna High Court · AIR 1939 Patna 512
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts05 Apr 1938
Bala Bux and Another Vs Emperor
Patna High Court · AIR 1938 Patna 366
Criminal Procedure Code, 1898 (CrPC) — Section 200(aa), 503, 506
High Courts01 Apr 1938
Jeonandan Singh Vs Janki Singh and Others
Patna High Court · AIR 1938 Patna 306
Bihar Tenancy Act, 1885 — Section 148A, 148B
High Courts01 Apr 1938
Bindeshwari Prasad Vs Shiva Sutt Singh and Others
Patna High Court · AIR 1938 Patna 315
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26Co-operative Societies Act, 1912 — Section 42
High Courts31 Mar 1938
Someshwar Nath Singh and Others Vs Raghuband Lal and Others
Patna High Court · AIR 1938 Patna 514
Bengal Tenancy Act, 1885 — Section 38
High Courts31 Mar 1938
Baijnath Prasad and Others Vs Binda Prasad Singh and Others
Patna High Court · AIR 1939 Patna 97
Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 28
High Courts29 Mar 1938
Rama Prasad Gupta and Others Vs Collector of Shahabad
Patna High Court · AIR 1939 Patna 126
Court Fees Act, 1870 — Article 11 Schedule I, Schedule 3, 6Succession Act, 1925 — Section 250