High Courts19 Jul 1938
Maksood Alam and Others Vs Badhu Sahu and Others
Patna High Court · AIR 1938 Patna 561
Criminal Procedure Code, 1898 (CrPC) — Section 144
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 9 of 15
High Courts04 Jul 1938
Bimla Kanta Bagchi Vs Sanat Kumar Ghosh
Patna High Court · AIR 1938 Patna 610
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 379
High Courts14 Jun 1938
Maksood Ali and Others Vs President, Union Board
Patna High Court · AIR 1939 Patna 183
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1)
High Courts08 Jun 1938
In Re: Narendra Nath Jha
Patna High Court · AIR 1938 Patna 533
Criminal Procedure Code, 1898 (CrPC) — Section 110(d), 110(f)
High Courts30 May 1938
Kali Prasad Singh Vs Sirikrishun Chaturvedi
Patna High Court · AIR 1938 Patna 543
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts23 May 1938
Emperor Vs Sohrai Koeri and Another
Patna High Court · AIR 1938 Patna 550
Government of India Act, 1915 — Section 113
High Courts23 May 1938
Ram Prasad and Others Vs Emperor
Patna High Court · AIR 1938 Patna 403
Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 187
High Courts12 May 1938
Dinanath Sahay Vs Emperor
Patna High Court · AIR 1939 Patna 174
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 182
High Courts05 May 1938
Dwarkadas Gobindram Firm Vs Saligram Rekhraj Firm
Patna High Court · AIR 1939 Patna 144
Civil Procedure Code, 1908 (CPC) — Section 41, 50
High Courts05 May 1938
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs SIR RAJENDRA NARAYAN BHANJA DEO OF KANIKA.
Patna High Court · (1938) 6 ITR 536
Income Tax Act, 1961 — Section 14
High Courts05 May 1938
Satnarain Das and Others Vs Emperor
Patna High Court · AIR 1938 Patna 518
Penal Code, 1860 (IPC) — Section 147, 148, 326
High Courts05 May 1938
Dwarka Prasad Singh and Others Vs Patna City Municipality and Another
Patna High Court · AIR 1938 Patna 423
Limitation Act, 1963 — Section 26
High Courts05 May 1938
Deb Narain Kundu Vs Amrita Lal Sil
Patna High Court · AIR 1938 Patna 421
Bihar and Orissa Municipal Act, 1922 — Section 58
High Courts05 May 1938
Sonu Kurmi and Another Vs Emperor
Patna High Court · AIR 1939 Patna 24
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts05 May 1938
Parmeshwar Dayal Amist and Others Vs Rambrichh Singh and Others
Patna High Court · AIR 1939 Patna 113
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 47
High Courts05 May 1938
Bansidhar Dhandhania Vs Kalroo Mandar and Others
Patna High Court · AIR 1938 Patna 532
Transfer of Property Act, 1882 — Section 92
High Courts04 May 1938
Mahabir Das Vs Udit Narain Verma and Others
Patna High Court · AIR 1938 Patna 613
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 May 1938
Shiva Prasad Seth and Others Vs Hanuman Bux Seth
Patna High Court · AIR 1938 Patna 392
High Courts29 Apr 1938
SHEOSAHAYAMAL HIRALAL Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1938) 6 ITR 485
High Courts28 Apr 1938
Mt. Bas Kuar Vs Gaya Municipality and Others
Patna High Court · AIR 1939 Patna 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 64Limitation Act, 1963 — Section 22(2)