High Courts17 Aug 1938
Yusuf Mia and Others Vs Emperor
Patna High Court · AIR 1938 Patna 579
Penal Code, 1860 (IPC) — Section 392, 397
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 7 of 15
High Courts17 Aug 1938
Mt. Sumitra Kuer Vs Bhagwat Narain Singh
Patna High Court · AIR 1939 Patna 19
Chotanagpur Tenancy Act, 1908 — Section 177Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts16 Aug 1938
Parmeshwari Singh and Others Vs Ranjit Singh and Others
Patna High Court · AIR 1939 Patna 33
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6Limitation Act, 1963 — Section 7
High Courts16 Aug 1938
Bahuria Ramsawari Kuer and Another Vs Dulhin Motiraj Kuer and Others
Patna High Court · AIR 1939 Patna 83
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13Limitation Act, 1963 — Section 5
High Courts15 Aug 1938
Firm Rampratap Sirinarayan Vs Darsan Ram and Others
Patna High Court · AIR 1939 Patna 96
Registration Act, 1908 — Section 23, 47, 87
High Courts15 Aug 1938
Mahtha Raghubir Prasad Vs Ramnath Singh and Others
Patna High Court · AIR 1939 Patna 21
High Courts12 Aug 1938
Harnandan Lal Vs Rampalak Mahato and Another
Patna High Court · AIR 1939 Patna 460
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139APenal Code, 1860 (IPC) — Section 12
High Courts12 Aug 1938
S. Naziruddin Ashraf Vs Kharagnarain and Another
Patna High Court · AIR 1939 Patna 29
High Courts12 Aug 1938
Chhaganmal Marwari and Others Vs Indra Keot
Patna High Court · AIR 1938 Patna 609
High Courts11 Aug 1938
Registrar Co-operative Societies Vs Ramkishun Mandar and Others
Patna High Court · AIR 1939 Patna 32
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Aug 1938
Madan Lall Vs Lakshmi Narain
Patna High Court · AIR 1939 Patna 13
Civil Procedure Code, 1908 (CPC) — Section 95
High Courts09 Aug 1938
Kameshwar Singh Bahadur Vs Rampat Thakur and Another
Patna High Court · AIR 1938 Patna 607
Bihar Tenancy Act, 1885 — Section 193
High Courts09 Aug 1938
Bulak Gope and Others Vs Emperor
Patna High Court · AIR 1938 Patna 575
Penal Code, 1860 (IPC) — Section 395
High Courts09 Aug 1938
Tikait Srinibas Hukum Singh Deo Vs Lal Narain Singh and Others
Patna High Court · AIR 1939 Patna 43
High Courts05 Aug 1938
Gobind Prasad and Another Vs Mohamad Abdul Rashid Khan and Others
Patna High Court · AIR 1938 Patna 578
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Aug 1938
Banarsi Prasad and Others Vs Mahabir Prasad Sahu and Others
Patna High Court · AIR 1939 Patna 41
High Courts04 Aug 1938
Kamal Lal Gurda Vs Chandrika Charan Ray and Others
Patna High Court · AIR 1939 Patna 18
High Courts03 Aug 1938
Suleiman Tigg and Others Vs Cyril Tigg and Others
Patna High Court · AIR 1938 Patna 603
Evidence Act, 1872 — Section 91
High Courts02 Aug 1938
Baiju Lal Pathak Vs Smt. Maina Dai and Others
Patna High Court · AIR 1939 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts02 Aug 1938
Taharat Karim and Another Vs Malik Abdul Khaliq and Others
Patna High Court · AIR 1938 Patna 529
Penal Code, 1860 (IPC) — Section 143, 504