High Courts02 Aug 1938
Mia Mohammad Yusuf Vs Mia Mohamad Ayub and Others
Patna High Court · AIR 1938 Patna 537
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 18Trusts Act, 1882 — Section 74
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 8 of 15
High Courts01 Aug 1938
Sital Singh and Another Vs Ramjiprasad and Others
Patna High Court · AIR 1938 Patna 591
Bihar Tenancy Act, 1885 — Section 171, 26, 26N
High Courts29 Jul 1938
Sheo Ahir and Others Vs Emperor
Patna High Court · AIR 1938 Patna 548
Penal Code, 1860 (IPC) — Section 143, 186, 342
High Courts29 Jul 1938
Kameshwar Singh Bahadur Vs Bisheshwar Singh and Others
Patna High Court · AIR 1939 Patna 75
High Courts28 Jul 1938
Deocharan Singh and Others Vs Ramsunder Sahu
Patna High Court · AIR 1938 Patna 538
Penal Code, 1860 (IPC) — Section 426
High Courts28 Jul 1938
Raj Kumar Bharthi and Another Vs Surajdeo Sahi
Patna High Court · AIR 1938 Patna 585
Transfer of Property Act, 1882 — Section 58(d), 68
High Courts28 Jul 1938
Ramanand Teli and Another Vs Emperor
Patna High Court · AIR 1938 Patna 590
Penal Code, 1860 (IPC) — Section 214, 215
High Courts27 Jul 1938
Mahanth Achutanand Giri Vs Saran Singh and Others
Patna High Court · AIR 1938 Patna 531
High Courts27 Jul 1938
Bachu Singh and Others Vs Emperor
Patna High Court · AIR 1939 Patna 314
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 323
High Courts27 Jul 1938
Djhani Sao Vs Bishun Prasad Singh and Another
Patna High Court · AIR 1938 Patna 524
Limitation Act, 1963 — Article 14Specific Relief Act, 1877 — Section 42
High Courts26 Jul 1938
Jharia Water Board Vs Jagdamba Loan Co. Ltd. and Others
Patna High Court · AIR 1938 Patna 539
Jharia Water Supply Act, 1914 — Section 58, 58(b)
High Courts26 Jul 1938
Mahabir Singh Vs Alimohammad
Patna High Court · AIR 1938 Patna 612
Negotiable Instruments Act, 1881 (NI) — Section 118Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Jul 1938
Toon Lal and Others Vs Sonoo Lall and Others
Patna High Court · AIR 1938 Patna 522
High Courts25 Jul 1938
Rajindra Lall Vs Brich Kurmi and Others
Patna High Court · AIR 1938 Patna 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Jul 1938
Ramavtar Prasad Verma Vs Satdeo Lal and Others
Patna High Court · AIR 1939 Patna 30
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Jul 1938
Mt. Bibi Shaima Vs Bank of Bihar Ltd.
Patna High Court · AIR 1938 Patna 484
Bihar Money Lenders Act, 1938 — Section 12Transfer of Property Act, 1882 — Section 53A
High Courts20 Jul 1938
The Commissioner of Income Tax Vs Maharajadhiraja Sir Kameshwar Singh of Darbhanga
Patna High Court · (1938) 07 PAT CK 0019
High Courts20 Jul 1938
Narain Chandra Khan Vs Jagannath Acharya Goswami and Others
Patna High Court · AIR 1938 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts20 Jul 1938
Commissioner of Income Tax Vs Kameshwar Singh Bahadur of Darbhanga
Patna High Court · AIR 1939 Patna 107