High Courts02 Sept 1938
Kameshar Singh Bahadur Vs Kusheshwar Mahto and Others
Patna High Court · AIR 1939 Patna 135
Limitation Act, 1963 — Section 12, 12(2)
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 6 of 15
High Courts31 Aug 1938
Dharichhan Singh and Others Vs Emperor
Patna High Court · AIR 1939 Patna 141
Penal Code, 1860 (IPC) — Section 109, 323, 325
High Courts31 Aug 1938
Jadunath Mitra Vs Isar Jha and Others
Patna High Court · AIR 1939 Patna 47
Civil Procedure Code, 1908 (CPC) — Section 2(11)Evidence Act, 1872 — Section 68
High Courts31 Aug 1938
Commissioners of Darbhanga Municipality Vs Shiva Prasad
Patna High Court · AIR 1939 Patna 20
High Courts30 Aug 1938
Chatdradhari Lal Vs Bhagwati Prashad and Others
Patna High Court · AIR 1939 Patna 168
Bengal Land Revenue Sales Act, 1859 — Section 36, 36
High Courts29 Aug 1938
Mt. Mehdatunnissa Begum Vs Mt. Halimatunissa Begum
Patna High Court · AIR 1939 Patna 194
Limitation Act, 1963 — Article 83Transfer of Property Act, 1882 — Section 82
High Courts29 Aug 1938
Emperor Vs Sadasibo Majhi and Others
Patna High Court · AIR 1939 Patna 35
Penal Code, 1860 (IPC) — Section 302, 396, 449
High Courts26 Aug 1938
Sheo Gobind Koeri Vs Ram Asray Singh and Another
Patna High Court · AIR 1939 Patna 5
Transfer of Property Act, 1882 — Section 53, 58
High Courts26 Aug 1938
Ramjap Dube Vs Jagadish Chandra Deo Dhabal Deb
Patna High Court · AIR 1939 Patna 161
Chotanagpur Tenancy Act, 1908 — Section 2(a), 21, 22
High Courts26 Aug 1938
Ragho Singh Vs Rambirich Singh and Others
Patna High Court · AIR 1939 Patna 28
Criminal Procedure Code, 1898 (CrPC) — Section 147, 407Penal Code, 1860 (IPC) — Section 430
High Courts26 Aug 1938
Court of Wards representing Narhan Estate through W.W.M. Murray Vs Sumrit Rai and Others
Patna High Court · AIR 1939 Patna 594
Bengal Tenancy Act, 1885 — Section 116, 120, 120(2)
High Courts26 Aug 1938
Niluripatra Coal Co. Ltd. Vs North Burrakar Coal Co. Ltd. and Others
Patna High Court · AIR 1939 Patna 157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 115
High Courts24 Aug 1938
Mt. Satwanti Kuer and Another Vs Ambick Prasad Singh and Others
Patna High Court · AIR 1939 Patna 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts24 Aug 1938
Rup Chand Panna Lal Vs Subedar M.A. Huq and Others
Patna High Court · AIR 1939 Patna 73
High Courts24 Aug 1938
Gaurishanker Vs Bachha Singh
Patna High Court · AIR 1939 Patna 27
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 504
High Courts22 Aug 1938
Nripendra Nath Chatterjee Vs Kuldip Misra
Patna High Court · AIR 1938 Patna 545
High Courts22 Aug 1938
Ajab Narain Singh Vs Emperor
Patna High Court · AIR 1939 Patna 575
Penal Code, 1860 (IPC) — Section 100, 304, 326
High Courts21 Aug 1938
Dhanukhdhari Singh and Another Vs Jethan Singh and Others
Patna High Court · AIR 1940 Patna 18
Transfer of Property Act, 1882 — Section 83
High Courts19 Aug 1938
Jugal Kishore and Others Vs Pahlad Rai and Others
Patna High Court · AIR 1939 Patna 22
Civil Procedure Code, 1908 (CPC) — Section 51(b)