High Courts11 Oct 1938
Badrul Hassan ande Ors. Vs Bibi Hakeemunnissa and Others
Patna High Court · AIR 1939 Patna 253
Bihar Tenancy Act, 1885 — Section 74Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 5 of 15
High Courts28 Sept 1938Allowed
Ram Ranbijay Prasad Singh Vs Mt. Bachia Kuari
Patna High Court · (1938) 09 PAT CK 0017
High Courts28 Sept 1938
Ramanandan Marwari and Others Vs Ramjiban Marwari and Others
Patna High Court · AIR 1939 Patna 164
Transfer of Property Act, 1882 — Section 8
High Courts27 Sept 1938
Mt. Anuragi Kuer Vs Parmanand Pathak and Another
Patna High Court · AIR 1939 Patna 1
High Courts27 Sept 1938
Thakur Prasad and Others Vs Ajodhya Prasad Chaudhury and Others
Patna High Court · AIR 1939 Patna 490
Limitation Act, 1963 — Section 21(3)
High Courts22 Sept 1938
Kumar Kamakhya Narain Singh Vs Kalipado Dutt
Patna High Court · AIR 1939 Patna 289
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts22 Sept 1938
Baiju Lal Marwari and Others Vs Thakur Prasad Marwari and Others
Patna High Court · AIR 1939 Patna 7
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 34 Rule 1Transfer of Property Act, 1882 — Section 91(f)
High Courts21 Sept 1938
Muhammad Yunus and Others Vs Champamani Bibi and Others
Patna High Court · AIR 1939 Patna 49
Stamp Act, 1899 — Section 26Transfer of Property Act, 1882 — Section 60, 63
High Courts20 Sept 1938
Vishwanath Narayan Singh Vs Harihar Gir
Patna High Court · AIR 1939 Patna 90
Bihar Money Lenders Act, 1938 — Section 16, 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts20 Sept 1938
Nathuni Sao Vs Mt. Lachhminia and Others
Patna High Court · AIR 1939 Patna 108
High Courts20 Sept 1938
Surja Gorain Vs Gnanendra Nath Banerji and Others
Patna High Court · AIR 1939 Patna 149
Chotanagpur Tenancy Act, 1908 — Section 22, 69, 69(3)
High Courts15 Sept 1938
Firm Nokhlal Sarju Prasad Vs Mt. Bibi Mojihan
Patna High Court · AIR 1939 Patna 261
High Courts14 Sept 1938
Bansi Lal and Others Vs Mohammad Hafiz
Patna High Court · AIR 1939 Patna 77
Civil Procedure Code, 1908 (CPC) — Section 2, 2(17)(h), 60(1)(i)
High Courts13 Sept 1938
Secretary of State Vs Rawat Mull Nopany
Patna High Court · AIR 1938 Patna 618
Land Acquisition Act, 1894 — Section 23
High Courts13 Sept 1938
Shaikh Mohammad Yaquoob Ally Vs Chhotey Lal Mistri and Others
Patna High Court · AIR 1939 Patna 218
Transfer of Property Act, 1882 — Section 54
High Courts12 Sept 1938
Sheikh Budhu Vs Sital Singh and Others
Patna High Court · AIR 1939 Patna 142
Evidence Act, 1872 — Section 92, 92(1)
High Courts06 Sept 1938
Murgi Munda and Another Vs Emperor
Patna High Court · AIR 1939 Patna 443
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 34