COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 4 of 15
High Courts31 Oct 1938
Gursaran Lal and Another Vs Emperor
Patna High Court · AIR 1939 Patna 163
Bihar and Orissa Factories Rules, 1936 — Rule 112(c)(5)(i)Factories Act, 1948 — Section 43, 60(b)
High Courts28 Oct 1938
Firm Laduram Sagarmal Vs Jamuna Prasad Chaudhuri and Others
Patna High Court · AIR 1939 Patna 239
Partnership Act, 1932 — Section 69, 69(2)
High Courts26 Oct 1938
Sadhu Prasad Sah Vs Satnarain Sah and Another
Patna High Court · AIR 1939 Patna 81
High Courts21 Oct 1938
Kaluram Agarwala Vs Janistha Lal Chakrabarty and Others
Patna High Court · AIR 1939 Patna 86
Limitation Act, 1963 — Section 14, 14(1)
High Courts20 Oct 1938
Sripati Saran Prasad Singh and Others Vs Indarjit Mahton and Others
Patna High Court · AIR 1939 Patna 160
High Courts20 Oct 1938
Moheshwari Prashad Bhagat Vs Mahadeo Roy and Others
Patna High Court · AIR 1939 Patna 216
Civil Procedure Code, 1908 (CPC) — Section 102, 99
High Courts20 Oct 1938
Firm Kani Ram-Hazari Mall Vs Sitaram Agarwala
Patna High Court · AIR 1939 Patna 140
High Courts20 Oct 1938
Mohammed Wasi Ahmed Vs Mt. Bibi Jamila Khatoon
Patna High Court · AIR 1939 Patna 95
High Courts19 Oct 1938
Bhagirath Singh and Others Vs Munga Lal and Another
Patna High Court · AIR 1939 Patna 40
Limitation Act, 1963 — Section 22Partnership Act, 1932 — Section 5
High Courts18 Oct 1938
Inderjit Rai Vs Bulak Chand and Others
Patna High Court · AIR 1939 Patna 76
Contract Act, 1872 — Section 50(d)
High Courts17 Oct 1938
Nanha Prasad Singh and Another Vs Jagdambi Singh
Patna High Court · AIR 1939 Patna 170
Stamp Act, 1899 — Section 36
High Courts14 Oct 1938
Mt. Bechan Kuer and Another Vs Maharaja of Chota Nagpur and Others
Patna High Court · AIR 1939 Patna 320
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts14 Oct 1938
Durga Dutt Jha and Another Vs Asharifilal Mahtha and Others
Patna High Court · AIR 1939 Patna 74
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts14 Oct 1938
Jadu Ram Vs Emperor
Patna High Court · AIR 1939 Patna 46
Factories Act, 1948 — Section 26Factories Rules — Rule 72(1), 72(1)(a)
High Courts14 Oct 1938
Nisar Ahmad Vs Emperor
Patna High Court · AIR 1939 Patna 172
Criminal Procedure Code, 1898 (CrPC) — Section 256, 537Dangerous Drugs Act, 1930 — Section 14(a)
High Courts13 Oct 1938
Sarjug Prasad Sahu and Others Vs Surendrapat Tewari and Others
Patna High Court · AIR 1939 Patna 137
Civil Procedure Code, 1908 (CPC) — Section 107(2)Court Fees Act, 1870 — Section 13
High Courts12 Oct 1938
Mathura Prasad Singh Vs Bhan Kumar Chand and Another
Patna High Court · AIR 1939 Patna 217
Government of India Act, 1915 — Section 107Money Lenders Act — Section 15
High Courts12 Oct 1938
Babu Ram Pandey Vs Shyamdeo Narayan and Others
Patna High Court · AIR 1939 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts12 Oct 1938
Lachhmilal and Others Vs Firm Sriniwash Ram Kumar and Others
Patna High Court · AIR 1939 Patna 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 47