High Courts15 Nov 1938
Chintaman Mahto and Others Vs Babu Amar Singh and Others
Patna High Court · AIR 1939 Patna 369
Chotanagpur Tenancy Act, 1908 — Section 177Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 3 of 15
High Courts14 Nov 1938
Narayan Lal Mahtha Vs Bulak Lal Chaudhary and Others
Patna High Court · AIR 1939 Patna 416
High Courts14 Nov 1938
Shiva Prasad Singh Vs Bhagwandas Agarwala and Others
Patna High Court · AIR 1939 Patna 180
High Courts14 Nov 1938
B.B. Biswas Vs Muchiram Mahata and Others
Patna High Court · AIR 1939 Patna 111
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts14 Nov 1938
Baidyanath Dutta Vs Kanhailal Marwari and Another
Patna High Court · AIR 1939 Patna 264
Evidence Act, 1872 — Section 34
High Courts14 Nov 1938
Mokhada Dasi and Others Vs Lakshmi Narain Das and Others
Patna High Court · AIR 1939 Patna 221
Evidence Act, 1872 — Section 167
High Courts11 Nov 1938
Haramohan Patnaik Vs Emperor
Patna High Court · AIR 1939 Patna 129
Criminal Procedure Code, 1898 (CrPC) — Section 491(1)(b), 83Penal Code, 1860 (IPC) — Section 124A
High Courts11 Nov 1938
Kunjo Mandal and Another Vs Sarju Ram Marwari and Another
Patna High Court · AIR 1939 Patna 206
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2), 435(2)
High Courts10 Nov 1938
Sree Sree Ramchanderji and Others Vs Hem Chandra Singh and Others
Patna High Court · AIR 1939 Patna 200
Bengal Tenancy Act, 1885 — Section 167, 86(6)
High Courts09 Nov 1938
Ram Japan Missir Vs Mt. Jagesara Kuer and Others
Patna High Court · AIR 1939 Patna 116
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 43
High Courts09 Nov 1938
Bankim Behari Sen Vs Yusuf Mian and Others
Patna High Court · AIR 1939 Patna 186
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426, 427
High Courts08 Nov 1938
Jugal Kishore Prasad Singh and Others Vs Manaka Singh and Others
Patna High Court · AIR 1939 Patna 260
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Nov 1938
Shib Charan Gorain Vs Raghab Santal and Others
Patna High Court · AIR 1939 Patna 171
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts04 Nov 1938
Paryag Sahu Vs Babu Chandrachur Deva and Others
Patna High Court · AIR 1939 Patna 263
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts04 Nov 1938
Kaladhari Singh Vs Jibachh Mishra and Others
Patna High Court · AIR 1939 Patna 399
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts03 Nov 1938
Gaya Prasad Sah and Others Vs Ram Prasad Pathak and Others
Patna High Court · AIR 1939 Patna 358
High Courts03 Nov 1938
Mahabir Singh and Others Vs Sri Ramsumran Anantnidhi and Others
Patna High Court · AIR 1939 Patna 44
High Courts03 Nov 1938
Shiva Shankar Sah and Another Vs Manbharan Rai and Others
Patna High Court · AIR 1939 Patna 207
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 Nov 1938
Baraik Akhaj Singh Vs Shri Nath Tewari and Others
Patna High Court · AIR 1939 Patna 202