High Courts29 Mar 1938
Jamuna Singh and Others Vs Zulmi Singh
Patna High Court · AIR 1938 Patna 455
Criminal Procedure Code, 1898 (CrPC) — Section 144, 545Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Patna High Court judgments, 1938
290 judgments · page 11 of 15
High Courts25 Mar 1938
Udit Narayan Patwari and Others Vs Emperor
Patna High Court · AIR 1938 Patna 369
Criminal Procedure Code, 1898 (CrPC) — Section 253(2)Penal Code, 1860 (IPC) — Section 143, 427
High Courts25 Mar 1938
Bindeshwari Missir and Others Vs Emperor
Patna High Court · AIR 1938 Patna 376
High Courts23 Mar 1938
Emperor Vs Ramsidh Rai and Another
Patna High Court · AIR 1938 Patna 352
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 328
High Courts23 Mar 1938
Bank of Bihar Ltd. Vs Muhammad Ismail and Others
Patna High Court · AIR 1938 Patna 380
High Courts23 Mar 1938
Shiva Prasad Singh Vs Mt. Deoki Kuar
Patna High Court · AIR 1938 Patna 379
Bihar Tenancy Act, 1885 — Section 153, 153(1)
High Courts22 Mar 1938
Makhan Sahu and Others Vs Mt. Bibi Kamrun Nissa and Others
Patna High Court · AIR 1938 Patna 525
High Courts22 Mar 1938
Nrisingha Charan Nandy Choudhury Vs Trigunand Jha Khoware and Others
Patna High Court · AIR 1938 Patna 413
Limitation Act, 1963 — Section 5
High Courts20 Mar 1938
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA.
Patna High Court · (1938) 6 ITR 686
High Courts08 Mar 1938
Somar Ram and Another Vs Badhu Ram
Patna High Court · AIR 1938 Patna 431
Transfer of Property Act, 1882 — Section 10, 6, 6(f)
High Courts04 Mar 1938
Mahadeo Prasad Bhagat Vs Bhagwat Narain Singh
Patna High Court · AIR 1938 Patna 427
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts03 Mar 1938
Emperor Vs Manu Chik and Another
Patna High Court · AIR 1938 Patna 290
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Mar 1938
Mahanth Jagdish Das and Others Vs Emperor
Patna High Court · AIR 1938 Patna 497
Criminal Procedure Code, 1898 (CrPC) — Section 562Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 427
High Courts03 Mar 1938
Fouzi Lal Kurmi and Another Vs Sm. Dhana Kumari Devi and Others
Patna High Court · AIR 1938 Patna 597
Bihar Tenancy Act, 1885 — Section 38, 52
High Courts01 Mar 1938
Mahanth Ramsaroop Das Vs Rameshwar Das and Another
Patna High Court · AIR 1938 Patna 280
Charitable and Religious Trusts Act, 1920 — Section 3, 3(1)
High Courts25 Feb 1938
Jamuna Sonar Vs Atma Ram Ojha and Others
Patna High Court · AIR 1939 Patna 109
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Limitation Act, 1963 — Article 11Public Demands Recovery Act — Section 25
High Courts25 Feb 1938
Kusum Kumari Vs Kishorilal Marwari and Others
Patna High Court · AIR 1938 Patna 594
Santhal Parganas Settlement Regulations, 1872 — Section 27, 6(b)
High Courts25 Feb 1938
Ram Chandra Mahton and Another Vs Ram Gulam Mahton and Others
Patna High Court · AIR 1938 Patna 305
High Courts22 Feb 1938
Braja Behari Dass Vs Ram Narayan Rai and Another
Patna High Court · 174 Ind. Cas. 752
High Courts22 Feb 1938
Emperor Vs Itwa Munda
Patna High Court · AIR 1938 Patna 258
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 37