High Courts05 Jan 1953
Jai Gopal Singh and Others Vs Divisional Forest Officer
Patna High Court · AIR 1953 Patna 310 : (1953) 1 BLJR 199
Bihar Private Forest Act, 1947 — Section 3(10), 30, 49Evidence Act, 1872 — Section 22, 61, 65, 74
COURT ARCHIVE
182 judgments · page 10 of 10
Patna High Court · AIR 1953 Patna 310 : (1953) 1 BLJR 199
Patna High Court · AIR 1953 Patna 193 : (1953) 1 BLJR 135