High Courts09 Mar 1953Dismissed
Sm. Khemi Mahatani Vs Charan Napit
Patna High Court · AIR 1953 Patna 365 : (1953) 1 BLJR 303
Chotanagpur Tenancy Act, 1908 — Section 46Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 49
COURT ARCHIVE
Patna High Court judgments, 1953
182 judgments · page 8 of 10
High Courts06 Mar 1953Dismissed
Ganga Ram Vs Bhabichhan Rai and Others
Patna High Court · AIR 1953 Patna 295
Bihar Panchayat Raj Act, 1947 — Section 59, 60, 67, 80(2)Bihar Panchayat Raj Rules, 1995 — Rule 58, 59
High Courts05 Mar 1953Allowed
Narayan Prasad Sukul Vs Raj Kishore Misra and Others
Patna High Court · AIR 1953 Patna 275 : (1953) 1 BLJR 347
Adaptation of Laws Order, 1950 — Section 27Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1), 135
High Courts05 Mar 1953Dismissed
Kartar Singh Vs Ramkumar Bhagat and Another
Patna High Court · AIR 1953 Patna 377 : (1953) 1 BLJR 369
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133(1)
High Courts04 Mar 1953
Dr. Shayamakant Verma Vs Dr. Harishanker Prasad
Patna High Court · AIR 1954 Patna 65 : (1953) 1 BLJR 305
Bihar and Orissa Municipal Act, 1922 — Section 19Bihar and Orissa Municipal Rules — Rule 24, 5(1), 5(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Mar 1953Allowed
Union of India(UOI) Vs Jetha Bhai Ninshi
Patna High Court · AIR 1953 Patna 279 : (1953) 1 BLJR 241
Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 72
High Courts20 Feb 1953Dismissed
Bhairab Chandra Rai Vs Sat Narain Sarkar and Others
Patna High Court · AIR 1953 Patna 342 : (1953) 1 BLJR 359
Civil Procedure Code, 1908 (CPC) — Section 15, 6Suits Valuation Act, 1887 — Section 8
High Courts20 Feb 1953Dismissed
Girdharan Prasad Missir Vs A. Majid, Pleader, Receiver and Others
Patna High Court · AIR 1953 Patna 264 : (1953) 1 BLJR 272
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 4
High Courts19 Feb 1953Allowed
Mst. Rajwanti Kuer Vs Rambhawan Rai and Others
Patna High Court · (1953) 1 BLJR 312
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 115
High Courts19 Feb 1953Allowed
Baikunthesh Prasad Singh and Others Vs Ganesh Ram
Patna High Court · (1953) 1 BLJR 288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 47 Rule 1Limitation Act, 1908 — Article 168
High Courts17 Feb 1953Dismissed
Devbrata Shastri Vs Krishna Ballabh
Patna High Court · AIR 1954 Patna 84
Evidence Act, 1872 — Section 5(6)Penal Code, 1860 (IPC) — Section 499, 500
High Courts16 Feb 1953Dismissed
Ram Kirtarath Vs Raghunath Missir and Others
Patna High Court · AIR 1954 Patna 193 : (1953) 1 BLJR 316
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Feb 1953
Sheonarayan Singh and Others Vs Bharath Singh and Others
Patna High Court · AIR 1954 Patna 182
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 435, 439
High Courts10 Feb 1953Allowed
Mangal Das Chaudhury and Others Vs Bhageran Sao and Another
Patna High Court · AIR 1953 Patna 318 : (1953) 1 BLJR 214
Evidence Act, 1872 — Section 115, 31
High Courts10 Feb 1953Allowed
Mt. Anantia Vs Ramlagan Singh and Others
Patna High Court · AIR 1953 Patna 306 : (1953) 1 BLJR 267
High Courts04 Feb 1953
Ramcharitarram Harihar Prasad Vs Commissioner of Income Tax
Patna High Court · AIR 1954 Patna 143 : (1953) 23 ITR 301
Income Tax Act, 1961 — Section 10, 26A
High Courts28 Jan 1953Allowed
Surajmal Singhania Vs The State
Patna High Court · AIR 1953 Patna 251 : (1953) 1 BLJR 246
Bihar Cotton Cloth and Yarn (Control) Order, 1948 — Section 10, 3Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7
High Courts27 Jan 1953Allowed
Jalwanti Lodhin Vs The State
Patna High Court · AIR 1953 Patna 246 : (1953) 1 BLJR 280
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 118, 3Penal Code, 1860 (IPC) — Section 300
High Courts27 Jan 1953Dismissed
Harnath Rai Brijraj and Another Vs Hirdai Narain Kumar and Others
Patna High Court · AIR 1953 Patna 242 : (1953) 1 BLJR 253
Civil Procedure Code, 1908 (CPC) — Section 11, 38, 47
High Courts23 Jan 1953Dismissed
Dundbahadur Singh and Others Vs Durga Prasad Singh and Others
Patna High Court · AIR 1953 Patna 346 : (1953) 1 BLJR 234
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 5 Rule 17Evidence Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 83