High Courts23 Jan 1953
Commissioner of Income Tax Vs Kameshwar Singh
Patna High Court · AIR 1953 Patna 217 : (1953) 1 BLJR 41
Income Tax Act, 1922 — Section 18A, 4, 4(3), 6, 8
COURT ARCHIVE
Patna High Court judgments, 1953
182 judgments · page 9 of 10
High Courts23 Jan 1953Dismissed
Ramji Soman Choudhary Vs The State of Bihar
Patna High Court · AIR 1953 Patna 249 : (1953) 1 BLJR 224
Bihar Sales Tax Act, 1944 — Section 21, 21(2)Bihar Sales Tax Act, 1947 — Section 25
High Courts23 Jan 1953
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJ SIR KAMESHWAR SINGH : NO. 2.
Patna High Court · (1953) 23 ITR 212
Contract Act, 1872 — Section 73
High Courts22 Jan 1953
Ghanshyamdas Gangadhar Vs Commr. of Income Tax
Patna High Court · AIR 1953 Patna 265 : (1953) 1 BLJR 232 : (1954) 25 ITR 318
Income Tax Act, 1922 — Section 66
High Courts22 Jan 1953Allowed
Jaigobind Misir and Others Vs Nagesar Prasad and Others
Patna High Court · AIR 1953 Patna 326 : (1953) 1 BLJR 216
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 2, 99
High Courts22 Jan 1953
Harsahaimal Phulchand Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 199 : (1953) 23 ITR 326
Excess Profits Tax Act, 1940 — Section 10, 4, 6
High Courts19 Jan 1953Dismissed
Harsi Mandal and Others Vs The State
Patna High Court · AIR 1953 Patna 277 : (1953) 1 BLJR 249
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts19 Jan 1953
Gulabrai Manohar Lall Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 155 : (1953) 23 ITR 333
Income Tax Act, 1961 — Section 25A, 25A(1)
High Courts16 Jan 1953Allowed
Bharat Raut and Others Vs The State
Patna High Court · AIR 1953 Patna 376 : (1953) 1 BLJR 123
Penal Code, 1860 (IPC) — Section 188
High Courts15 Jan 1953
The State of Bihar Vs Telu Ram Jain
Patna High Court · AIR 1953 Patna 176 : (1953) 1 BLJR 208
Bihar Sales Tax Act, 1947 — Section 24(4), 25, 25(1)
High Courts15 Jan 1953
Sir Kameshwar Singh Vs State of Bihar
Patna High Court · AIR 1953 Patna 167 : (1953) 1 BLJR 261
Bihar Agricultural Income Tax Act, 1948 — Section 6, 7Income Tax Act, 1922 — Section 2(1)
High Courts14 Jan 1953
New India Assurance Co. Ltd. and Another Vs The Central Govt. Industrial Tribunal and Others
Patna High Court · AIR 1953 Patna 321 : (1953) 1 BLJR 203 : (1954) 2 LLJ 21
Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts13 Jan 1953
Kuldip Lal and Others Vs Ram Birich Tewari and Others
Patna High Court · AIR 1953 Patna 267
Limitation Act, 1908 — Article 142, 144
High Courts12 Jan 1953
State of Bihar Vs Rameshwar Jute Mills Ltd.
Patna High Court · AIR 1953 Patna 236 : (1953) 1 BLJR 126
Bihar Sales Tax Act, 1947 — Section 2Sales of Goods Act, 1930 — Section 2(11)
High Courts09 Jan 1953
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs MAHARAJADHIRAJ SIR KAMESHWAR SINGH.
Patna High Court · (1953) 23 ITR 190
Income Tax Act, 1961 — Section 16
High Courts09 Jan 1953
Commr. of Income Tax Vs Kameshwar Singh
Patna High Court · AIR 1953 Patna 231 : (1953) 1 BLJR 192
Contract Act, 1872 — Section 10, 2, 25Income Tax Act, 1922 — Section 16, 16(1), 8
High Courts08 Jan 1953Dismissed
Nathmal Vs Makhanlal and Others
Patna High Court · AIR 1953 Patna 255 : (1953) 1 BLJR 130
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, Order 39 Rule 4, Order 39 Rule 5
High Courts05 Jan 1953Dismissed
Umar Yashir Ashim Vs State of Bihar and Others
Patna High Court · AIR 1953 Patna 235
Administration of Evacuee Property Ordinance, 1949 — Section 2Constitution of India, 1950 — Article 226
High Courts05 Jan 1953Allowed
Chain Kar and Others Vs Dinabandhu Satapathy and Others
Patna High Court · AIR 1953 Patna 190 : (1953) 1 BLJR 182
Evidence Act, 1872 — Section 101, 102, 103Limitation Act, 1908 — Article 144
High Courts05 Jan 1953Dismissed
S.M. Zaki Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 112 : (1953) 1 BLJR 185
Administration of Evacuee Property Act, 1950 — Section 2, 24, 25, 26, 27Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 19(1), 19(5), 226, 7