High Courts31 Mar 1953Dismissed
Kali Prasad Srivastava and Others Vs Tulshi Prasad and Others
Patna High Court · (1953) 1 BLJR 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
COURT ARCHIVE
Patna High Court judgments, 1953
182 judgments · page 7 of 10
High Courts31 Mar 1953
Commr. of Income Tax Vs The Bank of Bihar Ltd.
Patna High Court · AIR 1954 Patna 139 : (1953) 23 CompCas 222 : (1953) 24 ITR 9
Companies Act, 1913 — Section 131A
High Courts31 Mar 1953Allowed
Smt. Kashi Bai Vs Brajendra Nath and Others
Patna High Court · AIR 1953 Patna 380 : (1953) 1 BLJR 375
Civil Procedure Code, 1908 (CPC) — Section 110, 96Constitution of India, 1950 — Article 133(1)
High Courts27 Mar 1953Allowed
M. Homi and Another Vs Deputy Commr. of Singhbhum and Another
Patna High Court · AIR 1953 Patna 302 : (1953) 1 BLJR 423
Criminal Procedure Code, 1898 (CrPC) — Section 401, 514, 514(1)
High Courts27 Mar 1953
Nathuni Sao and Others Vs Md. Bashir
Patna High Court · AIR 1953 Patna 338 : (1953) 1 BLJR 455
Penal Code, 1860 (IPC) — Section 511
High Courts27 Mar 1953Allowed
Anand Ballabh Prasad and Another Vs State of Bihar
Patna High Court · AIR 1953 Patna 313 : (1953) 1 BLJR 364
Bihar and Orissa Public Demands Recovery Act, 1914 — Article 54(1), 4, 47, 7Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 39Penal Code, 1860 (IPC) — Section 99
High Courts26 Mar 1953Dismissed
Karamvir Singh Vs State of Bihar and Others
Patna High Court · AIR 1953 Patna 334 : (1953) 1 BLJR 354
Preventive Detention Act, 1950 — Section 13, 13(2)
High Courts26 Mar 1953
Rajendra Nath Pandey and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 351 : (1953) 1 BLJR 371
Preventive Detention Act, 1950 — Section 13(2), 3, 7
High Courts20 Mar 1953
Hanutram Chandanmul Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 95 : (1953) 1 BLJR 545 : (1953) 23 ITR 505
Income Tax Act, 1961 — Section 13, 5A(7)
High Courts20 Mar 1953
Chatturam Horilram Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 457 : (1954) 25 ITR 326
Income Tax Act, 1961 — Section 23A, 23A
High Courts19 Mar 1953
S.N. Ganguly Vs Commr. of Income Tax
Patna High Court · AIR 1954 Patna 51 : (1953) 24 ITR 16
High Courts19 Mar 1953
Ram Prasad Sah Vs The State
Patna High Court · AIR 1953 Patna 378
Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4
High Courts18 Mar 1953Dismissed
Ramsaran Sao Vs Bhagwat Shukul
Patna High Court · AIR 1954 Patna 318 : (1953) 1 BLJR 612
Civil Procedure Code, 1908 (CPC) — Section 11, 3(2)
High Courts17 Mar 1953Dismissed
Raghu Mahton Vs Bulak Mahton and Others
Patna High Court · AIR 1953 Patna 289 : (1953) 1 BLJR 274
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 20 Rule 12, Order 7 Rule 2, Order 7 Rule 7Court Fees Act, 1870 — Section 11, 7, 7(1)
High Courts16 Mar 1953Allowed
Narain Hazam Vs Ramdhari Singh and Others
Patna High Court · AIR 1954 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 250, 30
High Courts16 Mar 1953Dismissed
Ramsaran Sao Vs Bhagwat Shukul
Patna High Court · (1953) 03 PAT CK 0006
Hindu Womens Right to Property Act, 1937 — Section 3(3)
High Courts16 Mar 1953Dismissed
Amin Ahmad Vs Nand Lal Sinha
Patna High Court · AIR 1953 Patna 293
Constitution of India, 1950 — Article 226, 324(1), 327, 329Representation of the People Act, 1951 — Section 151, 39(2)
High Courts10 Mar 1953
Kaniram Ganpatrai Vs Commr. of Income Tax
Patna High Court · AIR 1953 Patna 271 : (1953) 1 BLJR 16 : (1953) 23 ITR 314
Income Tax Act, 1922 — Section 25(3), 25(4)
High Courts10 Mar 1953
Thakur Prasad Vs Baleshwar Ahir and Others
Patna High Court · AIR 1954 Patna 106
Arbitration Act, 1940 — Section 2, 21
High Courts10 Mar 1953
Ramnarayan and Others Vs Kashinath Jagnarain and Another
Patna High Court · AIR 1954 Patna 53 : (1953) 1 BLJR 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 107Partnership Act, 1932 — Section 33, 37, 40, 41, 42Trusts Act, 1882 — Section 88