High Courts28 Apr 1953Dismissed
Hari Mahaton Vs Jugal Mahato
Patna High Court · AIR 1954 Patna 32
Civil Procedure Code, 1908 (CPC) — Section 100Provincial Small Cause Courts Act, 1887 — Article 8, 25Transfer of Property Act, 1882 — Section 130
COURT ARCHIVE
Patna High Court judgments, 1953
182 judgments · page 6 of 10
High Courts28 Apr 1953
Sunder Lall Vs Mrs. Florance Forster
Patna High Court · AIR 1953 Patna 320
Bihar Money Lenders Act, 1938 — Section 11, 12
High Courts28 Apr 1953
Commr. of Income Tax Vs Bhurangiya Coal Co.
Patna High Court · AIR 1953 Patna 298 : (1953) 24 ITR 306
Finance Act, 1949 — Section 8Income Tax (Amendment) Act, 1947 — Section 6Income Tax Act, 1922 — Section 12B, 66
High Courts27 Apr 1953
Kapildeo Narain Singh and Others Vs Ramdahin Singh and Others
Patna High Court · AIR 1953 Patna 363 : (1953) 1 BLJR 382
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Apr 1953Allowed
Kamta Prasad Singh Vs Kumar Rani Sayeeda Khatoon and Others
Patna High Court · AIR 1953 Patna 368 : (1953) 1 BLJR 408
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 7Limitation Act, 1908 — Article 144, 44
High Courts24 Apr 1953Dismissed
Radha Prasad Rai and Others Vs Lakshmi Kant Tewari and Another
Patna High Court · AIR 1954 Patna 40 : (1953) 1 BLJR 391
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100
High Courts23 Apr 1953
In Re: Chatturam Horilram Ltd. and Another
Patna High Court · AIR 1954 Patna 141
Income Tax Act, 1922 — Section 23A, 66
High Courts22 Apr 1953
Lakshmi Narayan Sukhani and Others Vs Kamakhya Narayan Singh
Patna High Court · AIR 1954 Patna 30 : (1953) 1 BLJR 393
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1
High Courts21 Apr 1953Dismissed
Tarak Chandra Dutta Vs Jagdish Chandra Deo Dhabal Deb
Patna High Court · AIR 1954 Patna 41 : (1953) 1 BLJR 403
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 144
High Courts21 Apr 1953Dismissed
Kedar Pandey Vs Kedar Nath Singh and Others
Patna High Court · AIR 1954 Patna 8 : (1953) 1 BLJR 394
Chota Nagpur Encumbered Estates Act, 1876 — Section 17, 19Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Apr 1953Dismissed
Gopi Lal and Another Vs Jamuna Prasad and Others
Patna High Court · AIR 1954 Patna 36 : (1953) 1 BLJR 406
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts16 Apr 1953
Nehal Chand and Others Vs The State of Bihar
Patna High Court · AIR 1954 Patna 102
Penal Code, 1860 (IPC) — Section 480, 482
High Courts15 Apr 1953
The State Vs Ram Briksh Benipuri and Another
Patna High Court · AIR 1953 Patna 364 : (1953) 1 BLJR 350
Contempt of Courts Act, 1971 — Section 1, 3
High Courts15 Apr 1953Dismissed
Bhutta Shah and Another Vs The State
Patna High Court · AIR 1954 Patna 37 : (1953) 1 BLJR 341
Criminal Procedure Code, 1898 (CrPC) — Section 297, 460, 537Penal Code, 1860 (IPC) — Section 460
High Courts14 Apr 1953
Jogendra Narain Chaudhry Vs Ganga Prasad Sah and Others
Patna High Court · AIR 1954 Patna 150 : (1953) 1 BLJR 434
Criminal Procedure Code, 1898 (CrPC) — Section 344, 439, 494, 526
High Courts13 Apr 1953Dismissed
Rajindra Prasad Vs Indrasan Prasad and Others
Patna High Court · AIR 1954 Patna 46 : (1953) 1 BLJR 397
Limitation Act, 1908 — Article 182(5)
High Courts07 Apr 1953Dismissed
Mohitan and Another Vs Zubera and Others
Patna High Court · AIR 1954 Patna 47 : (1953) 1 BLJR 353
High Courts05 Apr 1953Dismissed
Nebi Dusadh Vs The State
Patna High Court · AIR 1956 Patna 39 : (1955) 3 BLJR 428 : (1956) CriLJ 95
Evidence Act, 1872 — Section 134, 9Penal Code, 1860 (IPC) — Section 395
High Courts01 Apr 1953Dismissed
Tulsi Narayan Singh Vs Baijnath Ram and Others
Patna High Court · AIR 1954 Patna 67 : (1953) 1 BLJR 429
Chotanagpur Tenancy Act, 1908 — Section 46, 5, 6
High Courts01 Apr 1953Dismissed
The State Vs Ramprasad Singh and Others
Patna High Court · AIR 1953 Patna 354 : (1953) 1 BLJR 333
Criminal Procedure Code, 1898 (CrPC) — Section 238, 299, 307, 307(3)Evidence Act, 1872 — Section 167, 32, 32(1)Penal Code, 1860 (IPC) — Section 452, 460