High Courts11 Sept 1953Allowed

Brajkishore Rai Vs Ramraj Rai and Others

Patna High Court · AIR 1955 Patna 108 : (1954) 2 BLJR 26

Bihar Money Lenders Act, 1938 — Section 14Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 56, 81
High Courts25 Aug 1953

Budhan Choudhry and Others Vs The State

Patna High Court · AIR 1954 Patna 218 : (1953) 1 BLJR 38

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 30, 34, 528Penal Code, 1860 (IPC) — Section 366
High Courts18 Aug 1953Dismissed

Ramnarain Lal and Others Vs Dr. Radharaman Das and Others

Patna High Court · AIR 1954 Patna 393 : (1954) 2 BLJR 201

Bihar Additional Commissioners (Appointment and Regulation of Functions) Act, 1949 — Section 5Bihar and Orissa General Clauses Act, 1917 — Section 36Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 18(3)
High Courts17 Aug 1953Allowed

The State of Bihar Vs Ishri Bhagat

Patna High Court · AIR 1954 Patna 249 : (1953) 1 BLJR 661

Bihar and Orissa Municipal Act, 1922 — Section 180, 180(2), 356, 375, 392Easements Act, 1882 — Section 3, 52Transfer of Property Act, 1882 — Section 105
High Courts14 Aug 1953Dismissed

S.M. Usman Vs Hakim Sayed Ahmad Warsi and Others

Patna High Court · AIR 1954 Patna 347 : (1953) 1 BLJR 568

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1946 — Section 11Bihar House and Business Premises Rent Control Order, 1942 — Section 4(1)
High Courts08 Aug 1953Dismissed

Kedarnath Gupta Vs Nagindra Narayan Sinha and Others

Patna High Court · AIR 1954 Patna 97 : (1953) 1 BLJR 550

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1, 11, 22Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1946 — Section 1, 2Bihar General Clauses Act, 1914 — Section 7, 9