High Courts23 Nov 1966Dismissed
Devi Mandal Vs Mohammad Nawaziah and Others
Patna High Court · AIR 1968 Patna 187
Bihar Tenancy Act, 1885 — Section 49B, 49CCivil Procedure Code, 1908 (CPC) — Section 115, 2(2)Court Fees Act, 1870 — Article 17, 7
COURT ARCHIVE
Patna High Court judgments, 1966
222 judgments · page 2 of 12
High Courts21 Nov 1966Allowed
Ramnath Prasad Sah Vs Keshwar Sah and Others
Patna High Court · AIR 1968 Patna 46
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60
High Courts21 Nov 1966Allowed
Smt. Shripati Kuer and Another Vs Smt. Malti Devi and Others
Patna High Court · AIR 1967 Patna 320
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 15, Order 33 Rule 7, Order 33 Rule 8, Order 9 Rule 3
High Courts19 Nov 1966Allowed
Camroo Thakur and Others Vs Basudeo Narayan and Others
Patna High Court · (1966) 11 PAT CK 0010
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 9, 151, 2(2)
High Courts18 Nov 1966Allowed
Rama Shanker Sinha Vs The State
Patna High Court · AIR 1968 Patna 131 : (1968) CriLJ 537
Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts16 Nov 1966
Tata Iron and Steel Company, Ltd. Vs Its workmen and Others
Patna High Court · (1967) 1 LLJ 581
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 2, 5Constitution of India, 1950 — Article 19Industrial Disputes Act, 1947 — Section 10, 19, 2, 22, 24
High Courts16 Nov 1966Dismissed
Tata Iron and Steel Co. Ltd. Vs Workmen of Tata Iron and Steel Co. Ltd. and Others
Patna High Court · AIR 1967 Patna 397 : (1967) 14 FLR 57 : (1967) 1 LLJ 381
Industrial Disputes Act, 1947 — Section 2, 9A
High Courts15 Nov 1966
Abdul Gaffar and Others Vs Gayas Singh and Others
Patna High Court · AIR 1967 Patna 360
Civil Procedure Code, 1908 (CPC) — Section 115, 153Limitation Act, 1963 — Section 5
High Courts11 Nov 1966Allowed
Smt. Ramrati Devi Vs Ahmad Behari and Others
Patna High Court · AIR 1968 Patna 112
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9, Order 9 Rule 3, 115 , 151
High Courts11 Nov 1966Allowed
Chhatar Mahto and Others Vs Chito Mahto and Others
Patna High Court · AIR 1967 Patna 378
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, 107
High Courts10 Nov 1966Dismissed
Chedi Prasad Vs The Chairman, Daltonganj Municipality
Patna High Court · AIR 1967 Patna 394 : (1967) CriLJ 1565
Prevention of Food Adulteration Act, 1954 — Section 20(1)
High Courts10 Nov 1966Allowed
Union of India (UOI) Vs Jutharam and Another
Patna High Court · AIR 1968 Patna 35
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 73, 80
High Courts09 Nov 1966Dismissed
Union of India (UOI) Vs Madan Lal Kejriwal and Others
Patna High Court · AIR 1968 Patna 94
Railways Act, 1890 — Section 78
High Courts08 Nov 1966Dismissed
Sheikh Mehar Ali Vs State of Bihar and Another
Patna High Court · AIR 1968 Patna 88 : (1968) CriLJ 353
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195(1), 200, 202, 476
High Courts08 Nov 1966Allowed
Chahato Kuer and Others Vs Deoshakhi Kuer and Others
Patna High Court · AIR 1967 Patna 310
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 8, Order 7 Rule 14, 115, 149Court Fees Act, 1870 — Section 7
High Courts07 Nov 1966Dismissed
Parbati Kueri Vs Sugan Chand Hain and Others
Patna High Court · AIR 1967 Patna 415
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ATransfer of Property Act, 1882 — Section 58
High Courts03 Nov 1966Dismissed
Mahabir Prasad Singh and Another Vs Narmedeshwar Prasad Singh and Others
Patna High Court · AIR 1967 Patna 326
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, 115Specific Relief Act, 1877 — Section 8
High Courts02 Nov 1966
Tata Iron and Steel Company Limited Vs Lattu Turi and Others
Patna High Court · (1967) 14 FLR 138 : (1967) 2 LLJ 207
Industrial Disputes Act, 1947 — Section 33(2)
High Courts02 Nov 1966Allowed
Kamesar Singh and Another Vs Hanuman Prasad and Others
Patna High Court · AIR 1968 Patna 184
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 60, Order 21 Rule 61
High Courts02 Nov 1966Dismissed
Tata Iron and Steel Co. Ltd. Vs Sri Latu Tury and Others
Patna High Court · (1968) 16 BLJR 766
Industrial Disputes Act, 1947 — Section 33