High Courts04 Jan 1966Dismissed
Bhagwati Singh Vs District Electric Engineer, North Eastern Railway and Another
Patna High Court · AIR 1966 Patna 205 : (1967) 1 LLJ 102
Constitution of India, 1950 — Article 226, 309, 311
COURT ARCHIVE
Patna High Court judgments, 1966
222 judgments · page 12 of 12
High Courts03 Jan 1966
Tata Iron and Steel Company Ltd. Vs Central Government Industrial Tribunal and Others
Patna High Court · (1966) 1 LLJ 759
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11, 33