High Courts21 Feb 1966Dismissed
Gulab Rai Kandoi and Others Vs Chairman and Members of Jhumni Tilaiya, Notified Area Committee
Patna High Court · AIR 1967 Patna 151
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27
COURT ARCHIVE
Patna High Court judgments, 1966
222 judgments · page 10 of 12
High Courts21 Feb 1966Allowed
Sm. Tripti Basu and Others Vs K.K. Ghose and Others
Patna High Court · AIR 1966 Patna 324
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts17 Feb 1966
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs PANDIT LAKSHMI KANTA JHA AND OTHERS.
Patna High Court · (1967) 66 ITR 492
Income Tax Act, 1961 — Section 10(2)(xi), 26(2), 66(1)
High Courts16 Feb 1966Allowed
State of Bihar Vs B.L. Agarwalla and Another
Patna High Court · AIR 1966 Patna 410
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1898 (CrPC) — Section 417, 423(1)Evidence Act, 1872 — Section 115
High Courts16 Feb 1966
Shiwji Singh Vs Labour Court and Others
Patna High Court · (1966) 2 LLJ 128
Constitution of India, 1950 — Article 226, 227
High Courts15 Feb 1966Dismissed
Tata Iron and Steel Co. Ltd. Vs Raj Kishore Prasad and Others
Patna High Court · AIR 1966 Patna 407 : (1966) 2 LLJ 749
Industrial Disputes Act, 1947 — Section 15, 26
High Courts15 Feb 1966Allowed
Commissioner of Hazaribagh Municipality Vs Fulchand Agarwala
Patna High Court · AIR 1966 Patna 434
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 113
High Courts14 Feb 1966Partly Allowed
The Commissioner of Income Tax Vs Narainji Manji Rathore
Patna High Court · AIR 1966 Patna 409 : (1967) 66 ITR 322
Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 147
High Courts11 Feb 1966Dismissed
Deonandan Singh and Others Vs Ramrup Ojha and Others
Patna High Court · AIR 1967 Patna 250
Limitation Act, 1908 — Section 14(1), 14(2), 14(7)
High Courts08 Feb 1966Dismissed
Rohtas Industries Ltd. Vs Rohtas Industries Staff Union and Another
Patna High Court · AIR 1967 Patna 149 : (1966) 1 LLJ 793
High Courts08 Feb 1966Dismissed
Mrityunjoy Bose Vs State of Bihar and Another
Patna High Court · AIR 1967 Patna 286 : (1967) CriLJ 1180
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 64
High Courts07 Feb 1966
Dakho Prasad Singh and Others Vs Baijnath Sah and Others
Patna High Court · (1966) CriLJ 1098
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
High Courts07 Feb 1966Partly Allowed
Narain Prasad Singh Vs Radhakant Prasad Singh and Others
Patna High Court · AIR 1967 Patna 5
Transfer of Property Act, 1882 — Section 76
High Courts04 Feb 1966
Brijbehari Lal Vs A. Mukherjee and Others
Patna High Court · (1966) CriLJ 1100
Essential Commodities Act, 1955 — Section 11, 3, 7, 9
High Courts03 Feb 1966
CHANDMULL RAJGARHIA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1967) 66 ITR 347
Income Tax Act, 1961 — Section 66(1)
High Courts01 Feb 1966Allowed
Radhika Prasad Lal and Another Vs Shyama Charan Lal
Patna High Court · AIR 1966 Patna 387
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 6, Order 33 Rule 7
High Courts31 Jan 1966Allowed
Radha Mohan Singh Vs Jira Kamkar and Others
Patna High Court · AIR 1966 Patna 352
Transfer of Property Act, 1882 — Section 105, 111
High Courts31 Jan 1966Dismissed
Jhaman Mian and Others Vs The State
Patna High Court · AIR 1966 Patna 375 : (1966) CriLJ 1183
Constitution of India, 1950 — Article 245, 246, 372(1), 395General Clauses Act, 1897 — Section 3(7)Government of India Act, 1935 — Section 92
High Courts29 Jan 1966Allowed
Ram Parvesh Ram and Others Vs State
Patna High Court · AIR 1967 Patna 187 : (1967) CriLJ 803
Criminal Procedure Code, 1898 (CrPC) — Section 164, 509Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts29 Jan 1966Dismissed
Indar Mandal and Others Vs The State of Bihar
Patna High Court · AIR 1967 Patna 141 : (1967) CriLJ 574
Criminal Procedure Code, 1898 (CrPC) — Section 439, 75, 79, 80Penal Code, 1860 (IPC) — Section 224, 225, 332