High Courts29 Jan 1966Dismissed
Rawal Das Nichal Das Vs Jagarnath Ekka
Patna High Court · AIR 1967 Patna 249
Workmens Compensation Act, 1923 — Section 10, 3(1), 30
COURT ARCHIVE
Patna High Court judgments, 1966
222 judgments · page 11 of 12
High Courts28 Jan 1966
Commissioner of Sales Tax Vs Ganesh Abhushan Bhandar
Patna High Court · (1968) 22 STC 12
Bihar Sales Tax Act, 1947 — Section 13(5), 24, 25(1)
High Courts27 Jan 1966
Commissioner of Sales Tax Vs Basta Colla Colliery Co. Ltd.
Patna High Court · (1968) 21 STC 454
Bihar Sales Tax Act, 1947 — Section 2(c), 25(1)Finance Act, 1950 — Section 4(5)
High Courts27 Jan 1966
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs SHANTI PRASAD JAIN.
Patna High Court · (1967) 66 ITR 289
Income Tax Act, 1961 — Section 66(1)
High Courts27 Jan 1966
ASHOKA MARKETING LTD. Vs COMMISSIONER OF Income Tax.
Patna High Court · (1971) 80 ITR 31
Income Tax Act, 1961 — Section 66(1)
High Courts19 Jan 1966Dismissed
Nesar Ahmad Vs Ekram Ahmad and Others
Patna High Court · AIR 1967 Patna 181 : (1967) CriLJ 801
Criminal Procedure Code, 1898 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 395
High Courts18 Jan 1966Allowed
Janardan Prasad Roy Vs State of Bihar and Others
Patna High Court · AIR 1968 Patna 22 : (1968) CriLJ 75
Constitution of India, 1950 — Article 22, 226Criminal Procedure Code, 1898 (CrPC) — Section 151, 167
High Courts18 Jan 1966Dismissed
Official Liquidator, Chotanagpur Banking Association Ltd. (In Liquidation) Vs Raja Bahadur Kamakhya Narain Singh of Ramgarh
Patna High Court · (1969) 39 CompCas 313
Banking Regulation Act, 1949 — Section 45C, 45D
High Courts17 Jan 1966Allowed
Babu Shyamkishore Prasad Singh and Others Vs Babu Bilas Prasad Singh and Others
Patna High Court · AIR 1966 Patna 441
Court Fees Act, 1870 — Article 17, 7Suits Valuation Act, 1887 — Section 8
High Courts14 Jan 1966
Maharaj Kumar Kamal Singh Vs The Commissioner of Wealth Tax
Patna High Court · AIR 1966 Patna 282 : (1967) 65 ITR 460
Wealth Tax Act, 1957 — Section 2, 7
High Courts13 Jan 1966
RAM GOPAL RAJGARHIA Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1967) 66 ITR 393
Income Tax Act, 1961 — Section 34, 34(1)(a), 66(1)
High Courts13 Jan 1966
SMT. SHYAM SUNDARI DEVI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1967) 66 ITR 391
Income Tax Act, 1922 — Section 34(1), 66(1)
High Courts13 Jan 1966
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DALMIA JAIN AND CO. LTD. AND OTHERS.
Patna High Court · (1967) 65 ITR 432
Income Tax Act, 1922 — Section 66(1)
High Courts10 Jan 1966Dismissed
R.K. Biswas Vs The Union of India (UOI) and Others
Patna High Court · AIR 1966 Patna 263
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1, 115
High Courts07 Jan 1966
LAHERIASARAI CENTRAL CO-OPERATIVE BANK LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1968) 69 ITR 441
Income Tax Act, 1961 — Section 33(2A), 66(1)
High Courts07 Jan 1966
Laheriasarai Central Co-operative Bank Ltd. Vs Commissioner of Income Tax
Patna High Court · (1968) 16 BLJR 791 : (1968) 1 PLJR 230
Income Tax Act, 1961 — Section 33(2A), 66(1)
High Courts07 Jan 1966
N.P. Singh Vs Commissioner of Income Tax, Wealth Tax. B and O.
Patna High Court · AIR 1967 Patna 7
Wealth Tax Act, 1957 — Section 27(1), 3
High Courts06 Jan 1966
COMMISSIONER OF Income Tax Vs S. P. JAIN.
Patna High Court · (1967) 65 ITR 416
Finance Act, 1955 — Section 3Income Tax Act, 1961 — Section 12, 66(1)
High Courts06 Jan 1966
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs S. P. JAIN.
Patna High Court · (1966) 60 ITR 590
Income Tax Act, 1961 — Section 66(1)
High Courts05 Jan 1966Allowed
Mohan Ram and Others Vs Sardar Budh Singh and Others
Patna High Court · AIR 1966 Patna 266
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), 148, 151