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Patna High Court judgments, 1933

319 judgments · page 15 of 16

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High Courts06 Mar 1933

Tikan Chand Chaudhury Vs Sudarsan Trigunait and Others

Patna High Court · AIR 1933 Patna 263

Negotiable Instruments Act, 1881 (NI) — Section 4
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High Courts06 Mar 1933

Jagannath Mahadani and Others Vs Udhab Chandra Sinha and Others

Patna High Court · AIR 1933 Patna 259

Specific Relief Act, 1877 — Section 42
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High Courts01 Mar 1933

Subedar Singh and Others Vs Emperor

Patna High Court · AIR 1933 Patna 434

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High Courts01 Mar 1933

Nakshetramali Dei Vs Brajasunder Das

Patna High Court · AIR 1933 Patna 647(1)

Succession Act, 1925 — Section 112, 136, 96
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High Courts28 Feb 1933

Godai Mahato and Others Vs Debu and Others

Patna High Court · AIR 1933 Patna 248

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 47
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High Courts24 Feb 1933

Baroda Debya Vs (Sreemati) Phutumani

Patna High Court · AIR 1933 Patna 276

Succession Act, 1925 — Section 299
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High Courts23 Feb 1933

Ramlakhan Tiwari Vs Ramlagan Gosain and Others

Patna High Court · AIR 1933 Patna 449

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High Courts21 Feb 1933

K.T. Keshan Vs Emperor

Patna High Court · AIR 1933 Patna 677(1)

Criminal Procedure Code, 1898 (CrPC) — Section 253, 446, 446(1)
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High Courts21 Feb 1933

Chandra Nath Sahai and Others Vs Janki Prosad Sahu and Others

Patna High Court · AIR 1933 Patna 270

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts20 Feb 1933

Devji Goa and Others Vs Tricumji Jivandas and Others

Patna High Court · AIR 1933 Patna 239

Contract Act, 1872 — Section 253(10), 254Limitation Act, 1908 — Section 22(2)
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High Courts20 Feb 1933

Burrakur Coal Co., Ltd. Vs Sachindra Mohan Ghosh

Patna High Court · AIR 1933 Patna 443

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High Courts17 Feb 1933

Hari Charan Misra Vs Emperor

Patna High Court · AIR 1933 Patna 273

Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 467, 471
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High Courts14 Feb 1933

Central Bank of India Ltd. Vs Sachindra Mohan Ghosh and Others

Patna High Court · AIR 1933 Patna 257

Civil Procedure Code, 1908 (CPC) — Section 73(1)(a)Transfer of Property Act, 1882 — Section 73, 73(3)
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High Courts13 Feb 1933

Ramji Sahay and Others Vs Gopalji and Others

Patna High Court · AIR 1933 Patna 428

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High Courts13 Feb 1933

Mt. Jalsi Kuar and Others Vs Emperor

Patna High Court · AIR 1933 Patna 471

Child Marriage Restraint Act, 1929 — Section 4, 6Government of India Act, 1915 — Section 67(2)(b)
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High Courts10 Feb 1933

Secy. of State Vs Ramasray Singh and Others

Patna High Court · AIR 1933 Patna 430

Bengal Cess Act, 1880 — Section 24, 41, 5
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High Courts10 Feb 1933

Emperor Vs Sitalu Ahir

Patna High Court · AIR 1933 Patna 273(1)

Criminal Procedure Code, 1898 (CrPC) — Section 307
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High Courts07 Feb 1933

Sideshwari Prosad and Others Vs Ram Kumar Rai

Patna High Court · AIR 1933 Patna 234

Court Fees Act, 1870 — Article 1 Schedule 1, 12, 5
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High Courts07 Feb 1933

Jiban-Ram Ramchander Vs Sagarmal Khemka

Patna High Court · AIR 1933 Patna 267

Contract Act, 1872 — Section 60Limitation Act, 1963 — Section 19
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High Courts06 Feb 1933

Rai Bahadur Bansidhar Dhandhania and Others Vs Hazari Ram Marwari and Others

Patna High Court · 143 Ind. Cas. 542

Civil Procedure Code, 1908 (CPC) — Section 49
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