High Courts13 Dec 1933
Srimati Haridasi Ghosh Vs Motihari Town Co-Operative Society
Patna High Court · 148 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Section 103
COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 2 of 16
High Courts12 Dec 1933
Hargobind Rai and Others Vs Dulhin Sanichra Kuer
Patna High Court · AIR 1934 Patna 146 : 148 Ind. Cas. 572
High Courts12 Dec 1933
Mt. Khodaijatul Kubra Vs Damodar Prasad and Others
Patna High Court · AIR 1934 Patna 188
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1933
T. H. Bird and Others Vs Emperor
Patna High Court · 151 Ind. Cas. 844
Penal Code, 1860 (IPC) — Section 352, 39, 411, 418, 438
High Courts08 Dec 1933
Shaikh Elahi Nuksh Vs Mahasahay Tarak Nath Ghosh
Patna High Court · AIR 1934 Patna 300 : 148 Ind. Cas. 671
High Courts08 Dec 1933
Dhirnarain Chand and Others Vs Maharajadhiraj Kameshwar Singh Bahadur
Patna High Court · 148 Ind. Cas. 740
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts08 Dec 1933
Tulsi Ahir and Others Vs Ram Das Sahu and Others
Patna High Court · AIR 1934 Patna 117
Bengal Tenancy Act, 1885 — Section 148A, 60
High Courts07 Dec 1933
Sarju Mahto and Others Vs Krishna Prasad Narayan Singh
Patna High Court · AIR 1934 Patna 195
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts06 Dec 1933
Dhir Narayan Chand and Others Vs (Maharajadhiraj) Kamesahwar Singh Bahadur
Patna High Court · AIR 1934 Patna 167
Bengal Tenancy Act, 1885 — Section 103B, 104HCivil Procedure Code, 1908 (CPC) — Section 103
High Courts06 Dec 1933
Jangli Mian Vs Emperor
Patna High Court · 148 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 111, 356, 366
High Courts05 Dec 1933
Deonarain Singh Vs Emperor
Patna High Court · AIR 1934 Patna 132 : 148 Ind. Cas. 519
Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408
High Courts05 Dec 1933
Emperor Vs Guru Prasad Mukhtar
Patna High Court · AIR 1934 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 107Legal Practitioners Act, 1879 — Section 14
High Courts04 Dec 1933
Musammat Bibi Fasiunnissa Vs Mangra Dhobi and Others
Patna High Court · AIR 1934 Patna 121 : 148 Ind. Cas. 757
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts04 Dec 1933
Momuddin Misra Vs Surendra Kumar Roy
Patna High Court · AIR 1934 Patna 153
Bengal Tenancy Act, 1885 — Section 179, 67
High Courts02 Dec 1933
Mohendra Nath Sahu Vs Emperor
Patna High Court · 148 Ind. Cas. 437
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195, 403Penal Code, 1860 (IPC) — Section 182
High Courts01 Dec 1933
Mt. Chanda Bibi Vs Mohanram Sahu and Others
Patna High Court · AIR 1934 Patna 134
Transfer of Property Act, 1882 — Section 101, 8
High Courts01 Dec 1933
Secy. of State Vs Bara Lal Kandarp Nath Sah Deo and Others
Patna High Court · AIR 1934 Patna 168
Chotanagpur Tenancy Act, 1908 — Section 46Land Acquisition Act, 1894 — Section 18, 27(1)
High Courts01 Dec 1933
Bala Bux and Others Vs Nath Mull and Others
Patna High Court · AIR 1934 Patna 578
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 116
High Courts29 Nov 1933
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MANAGER OF KATRAS ENCUMBERED ESTATE.
Patna High Court · (1934) 2 ITR 100
Income Tax Act, 1961 — Section 66