COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 4 of 16
High Courts13 Nov 1933
Thakur Kurmi Vs Lalji Misser and Another
Patna High Court · AIR 1934 Patna 81
Evidence Act, 1872 — Section 11, 13
High Courts10 Nov 1933
Ramroop Mahton and Others Vs Mano Mian and Others
Patna High Court · AIR 1934 Patna 86
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 147
High Courts10 Nov 1933
Harihar Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 463
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 526
High Courts08 Nov 1933
Raja P.C. Lal Chaudhury Vs Gulzar Ali and Others
Patna High Court · AIR 1934 Patna 110
Bengal Patni Taluks Regulation, 1819 — Section 11Bengal Tenancy Act, 1885 — Section 167, 195
High Courts07 Nov 1933
Fakir Chand Sao Vs Emperor
Patna High Court · AIR 1934 Patna 199
Penal Code, 1860 (IPC) — Section 427
High Courts07 Nov 1933
Jagdeo Sahu and Others Vs Mahabir Prasad and Others
Patna High Court · AIR 1934 Patna 127
Transfer of Property Act, 1882 — Section 83, 92
High Courts07 Nov 1933
Abdullah Khalifa Vs Bichuk Gosain and Others
Patna High Court · AIR 1934 Patna 68
Registration Act, 1908 — Section 47, 50
High Courts07 Nov 1933
Ramkhelawan Choudhuri Vs Dunialal Chaudhuri and Others
Patna High Court · AIR 1934 Patna 74
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Nov 1933
Dargahan Bibi Vs Jyoti Prasad Singh Deo
Patna High Court · AIR 1934 Patna 35
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 16
High Courts03 Nov 1933
Raj Kishore Prasad Narain Singh Vs Saligram Prasad and Others
Patna High Court · AIR 1934 Patna 215
High Courts03 Nov 1933
Kesho Prasad Vs Nandji Singh
Patna High Court · AIR 1934 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 379United Provinces Land Revenue Act, 1901 — Section 29
High Courts30 Oct 1933
Amulya Krishna Ghosh Vs Putumani Debi and Others
Patna High Court · AIR 1934 Patna 62
Bengal Tenancy Act, 1885 — Section 65Chotanagpur Tenancy Act, 1908 — Section 60
High Courts30 Oct 1933
Mt. Rajmani Bibi and Others Vs Baldeo Das
Patna High Court · AIR 1934 Patna 244
Limitation Act, 1963 — Article 116, 20
High Courts30 Oct 1933
Amulay Krishna Ghosh Vs Putumani Debi and Another
Patna High Court · 151 Ind. Cas. 962
Bengal Tenancy Act, 1885 — Section 60, 65
High Courts30 Oct 1933
Sheopal Singh Vs Mahendra Narain Singh and Others
Patna High Court · AIR 1934 Patna 55
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts27 Oct 1933Dismissed
Bama Charan Gorain Vs Gobindaram Marwari
Patna High Court · (1933) 10 PAT CK 0030
High Courts26 Oct 1933
Ram Chalitra Thakur and Others Vs Shivanandan Thakur and Others
Patna High Court · AIR 1934 Patna 67
Transfer of Property Act, 1882 — Section 41
High Courts26 Oct 1933
Madholal Vs Shamlal and Others
Patna High Court · 151 Ind. Cas. 753
Provincial Small Cause Courts Act, 1887 — Section 19, 23, 25