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Patna High Court judgments, 1933

319 judgments · page 5 of 16

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High Courts26 Oct 1933

Lambodar Chakrarvarti Vs Kedar Manjhi and Others

Patna High Court · AIR 1934 Patna 239 : 151 Ind. Cas. 144

Chotanagpur Tenancy Act, 1908 — Section 79
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High Courts26 Oct 1933

Rameswar Lal Jhunjhunwala and others Vs Sidique Mian

Patna High Court · (1933) 10 PAT CK 0033

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High Courts25 Oct 1933

Gajadhar Tewari and Others Vs Nand Lal Pande and Others

Patna High Court · AIR 1934 Patna 55(1)

Evidence Act, 1872 — Section 145, 167
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High Courts25 Oct 1933

Baijnath Mandar and Others Vs Ram Adhin Ray and Others

Patna High Court · AIR 1934 Patna 64

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High Courts25 Oct 1933

Sukhari Khalifa Vs Rajab Ali and Another

Patna High Court · AIR 1934 Patna 109

Civil Procedure Code, 1908 (CPC) — Section 144, 144(2)
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High Courts24 Oct 1933

Hira Lal Singh and Others Vs Babu Rinkauri Singh and Others

Patna High Court · AIR 1934 Patna 75

Bengal Tenancy Act, 1885 — Section 159, 68Transfer of Property Act, 1882 — Section 117
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High Courts24 Oct 1933

Sitaram Sham Narayan Firm Vs Iswari Charan Sarangi and Others

Patna High Court · AIR 1934 Patna 57

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High Courts24 Oct 1933

Niranjan Chakravarti and Others Vs Mukunda Mohan and Others

Patna High Court · AIR 1934 Patna 53

Bengal Tenancy Act, 1885 — Section 40Chotanagpur Tenancy Act, 1908 — Section 46Evidence Act, 1872 — Section 116
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High Courts24 Oct 1933

Ram Prasad Potedar Vs Ram Narain Singh and Others

Patna High Court · AIR 1934 Patna 18

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High Courts23 Oct 1933

Chethru Singh and Others Vs Babuji Issar and Others

Patna High Court · AIR 1934 Patna 228

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High Courts23 Oct 1933

Sadho Sahu Vs Sarda Pathak and Others

Patna High Court · AIR 1934 Patna 111

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High Courts23 Oct 1933

Musammat Jaleshwar Kuer Vs Sheonarain Sah and Others

Patna High Court · AIR 1934 Patna 1 : 148 Ind. Cas. 23

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High Courts23 Oct 1933

Gokhul Bihari Pande and Another Vs Khijhu Rai

Patna High Court · AIR 1934 Patna 43

Contract Act, 1872 — Section 43Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts17 Oct 1933

Jamuna Das Vs Baijnath Prasad and Another

Patna High Court · AIR 1934 Patna 9

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts17 Oct 1933

Ram Singh and Another Vs Ram Bahadur Singh

Patna High Court · AIR 1934 Patna 60

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b)
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High Courts17 Oct 1933

Traders Co-operative Bank Ltd. Vs A.K. Mallick and Others

Patna High Court · AIR 1934 Patna 52(1)

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High Courts17 Oct 1933

Ramnandan Prasad Singh Vs Ram Das and Others

Patna High Court · AIR 1934 Patna 70

Contract Act, 1872 — Section 69, 70
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High Courts16 Oct 1933

Nanhu Prasad Singh Vs Nandan Missir and Others

Patna High Court · AIR 1934 Patna 246

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High Courts16 Oct 1933

Pikhesar Nath Tewari and Others Vs Janakdeo Nath Tewari and Others

Patna High Court · AIR 1934 Patna 4

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High Courts16 Oct 1933

Sheikh Gulzar Vs Emperor

Patna High Court · AIR 1934 Patna 214 : 151 Ind. Cas. 361

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