High Courts10 Oct 1933
Abay Charan Sekhar Babu and Others Vs Ibrahim Mian and Others
Patna High Court · AIR 1933 Patna 698
Chotanagpur Tenancy Act, 1908 — Section 84(3)
COURT ARCHIVE
Patna High Court judgments, 1933
319 judgments · page 7 of 16
High Courts09 Oct 1933
Ramnarain Sah and Others Vs Basanti Lal Sah and Another
Patna High Court · AIR 1933 Patna 681 : 148 Ind. Cas. 113
High Courts09 Oct 1933
Padhum Lal and Another Vs Tribeni Singh and Others
Patna High Court · AIR 1934 Patna 44
Limitation Act, 1963 — Article 131, 132
High Courts09 Oct 1933
Akhauri Herambo Narain Sinha Vs Jamuna Sonar
Patna High Court · AIR 1934 Patna 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Public Demands Recovery Act — Section 24, 25
High Courts06 Oct 1933
Harihar Singh and Others Vs Brijnandan Sahay and Others
Patna High Court · AIR 1933 Patna 646
High Courts06 Oct 1933
Khemajit Mahton Vs Naurangi Singh and Others
Patna High Court · AIR 1933 Patna 718
Bengal Tenancy Act, 1885 — Section 71, 71(4)Evidence Act, 1872 — Section 167
High Courts06 Oct 1933
Nathu Singh and Others Vs Ishar Dayal and Others
Patna High Court · AIR 1933 Patna 702
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 4
High Courts06 Oct 1933
Baijnath Soti Vs Bihari Ram, Sham Lal
Patna High Court · AIR 1933 Patna 701
Limitation Act, 1963 — Article 60
High Courts06 Oct 1933
Dhanukdhari Singh Vs M. Syed Rafiqui Rahman and Another
Patna High Court · AIR 1934 Patna 61
Bengal Tenancy Act, 1885 — Section 103B, 30(b), 35
High Courts06 Oct 1933
Jibach Mahto Vs B. Shib Shanker Chaudhry
Patna High Court · AIR 1933 Patna 687
High Courts06 Oct 1933
Ram Bahadur and Others Vs Sri Thakur Siri Sitaramji Maharaj and Others
Patna High Court · AIR 1934 Patna 32
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 16, 144
High Courts05 Oct 1933
Ramasis Thakur Vs Emperor
Patna High Court · AIR 1933 Patna 697
Criminal Procedure Code, 1898 (CrPC) — Section 438(1)Penal Code, 1860 (IPC) — Section 380
High Courts22 Sept 1933
Muhammad Zakaria and Another Vs Muhammad Nurul Haque and Others
Patna High Court · AIR 1934 Patna 88
Bengal Tenancy Act, 1885 — Section 148A, 171, 171(1)(c)
High Courts22 Sept 1933
Kamla Prasad Sahu Vs Nawal Kishore Prasad Sahu
Patna High Court · AIR 1933 Patna 706 : 148 Ind. Cas. 167
High Courts22 Sept 1933
Radha Kishun and Others Vs Sundar Mal and Others
Patna High Court · AIR 1934 Patna 11 : 148 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts21 Sept 1933
Nirsu Pande Vs Emperor
Patna High Court · AIR 1934 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 138, 139A(2)
High Courts21 Sept 1933
Neazmul Haque and Others Vs Mt. Mouludunnissa and Others
Patna High Court · AIR 1934 Patna 304
Succession Act, 1925 — Section 373, 373(4), 375
High Courts20 Sept 1933
Bajrangi Prasad Singh and Others Vs Lal Bihari Singh and Others
Patna High Court · AIR 1933 Patna 643(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 3
High Courts18 Sept 1933
Keshava Prasad Singh Vs Brahmdev Rai and Others
Patna High Court · AIR 1933 Patna 656
Bengal Tenancy Act, 1885 — Section 18AEvidence Act, 1872 — Section 13
High Courts18 Sept 1933
Radha Kishun and Others Vs Shyam Das and Others
Patna High Court · AIR 1933 Patna 671
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Evidence Act, 1872 — Section 83